ITAT Cochin Bench

TIME ADS AND PUBLICITY,KOCHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

TIME ADS AND PUBLICITY,KOCHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

POOTHAKULAM SERVICE CO OPEARATIVE BANK LTD NO 2944,KOLLAM vs ITO WARD - 2, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KUNJEEDU PUKLA SERY,MALAPPURAM vs ITO, WARD 1 TPS, TIRUR, TIRUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

VALLACHIRA SERVICE CO-OP BANK LTD,THRISSUR vs THE ITO WARD 2(1), THRISSUR

the CIT(A), who vide the impugned order confirmed the action of the AO.

HLL MANAGEMENT ACADEMY,TRIVANDRUM vs ITO (EXEMPTION), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

TRIVANDRUM DISTRICT ELECTRICITY BOARD EMPLOYEES CO-OP SOCIETY,TRIVANDRUM vs THE ITO, WD-2(1), TRIVANDRUM

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

TRIVANDRUM DISTRICT ELECTRICITY BOARD EMPLOYEES CO-OP SOCIETY,TRIVANDRUM vs THE ITO, WD-2(1), TRIVANDRUM

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

YOUNG WOMEN CHRISTIAN ASSOCIATION ,THRISSUR vs ITO EXEMPTIONS , THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

YOUNG WOMEN CHRISTIAN ASSOCIATION ,THRISSUR vs ITO EXEMPTIONS , THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

YOUNG WOMEN CHRISTIAN ASSOCIATION ,THRISSUR vs ITO EXEMPTIONS , THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

YOUNG WOMEN CHRISTIAN ASSOCIATION ,THRISSUR vs ITO EXEMPTIONS , THRISSUR

KODIYIL THAMEEM,PAYYANNUR vs THE INCME TAX OFFICER, WARD 4, KANNUR

SHRI INTURI RAMA RAO (Accountant Member)

ARYACON CONTRACTORS AND ENGINEERS PVT LTD,PERUMBAVOOR vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-1, ALUVA

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

THE VENGINISSERY SERVICE CO-OPERATIVE BANK LTD,THRISSUR vs INCOME TAX OFFICER, WARD-2(1), THRISSUR, THRISSUR

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

SOCIETY FOR WELFARE OF THE AGED SICK AND THE HANDICAPPED (SWASTHA),THRISSUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), KOCHI

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

M/S ALPHONSA TIMBERS AND TRADERS PRIVATE LIMITED, MARADU vs ITO(TDS), KOCHI

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

M/S ALPHONSA TIMBERS AND TRADERS PRIVATE LIMITED,MARADU vs ITO(TDS), KOCHI

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

STANDARD TREADS PRIVATE LIMITED,KOTTAYAM vs DCIT,CIRCLE & TPS, KOTTAYAM

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

THE MAHADEVIKAD SERVICE CO-OP BANK LTD,ALAPPUZHA vs THE ITO WARD 5 , ALAPPUZHA

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)