← All Benches
ITAT Cochin Bench
5,690 judgments
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 578/JPR/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 574/JPR/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
SRSL CHARITABLE TRUST,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 55/JPR/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
DILIP WADHWANI,JAIPUR vs INCOME TAX OFFICER-WARD-3(1)-JU, JODHPUR
ITA 18/JPR/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR
ITA 1001/JPR/2026[2027-28]Status: Disposed29/9/2026AY 2027-28
S R KALLA MEMORIAL CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, JAIPUR
ITA 1000/JPR/2026[2027-28]Status: Disposed29/9/2026AY 2027-28
ASLAM KHAN,BHIWADI (ALWAR) vs ITO BHIWADI, BHIWADI
ITA 611/JPR/2025[2014-15]Status: Disposed29/9/2026AY 2014-15
INCOME-TAX OFFICER, WARD-1(3), JAIPUR, NCRB, JAPUR vs M/S GIRDHAR JEWEELERS PRIVATE LIMITED, JAIPUR
ITA 1856/JPR/2025[2022-23]Status: Disposed29/9/2026AY 2022-23
SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 999/JPR/2026[2025-26]Status: Disposed28/9/2026AY 2025-26
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 926/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 925/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR
ITA 808/JPR/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR
ITA 742/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY
ITA 796/LKW/2026[2021-22]Status: Disposed25/9/2026AY 2021-22
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: Disposed25/9/2026AY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW
ITA 539/LKW/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW
ITA 522/LKW/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW
ITA 512/LKW/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
AHAMED ANSARI KAIPPALATH KUNJU,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX
ITA 864/COCH/2026[2022-23]Status: Disposed24/9/2026AY 2022-23
