ITAT Cochin Bench
5,691 judgments
KRISHIBHAVAN ANDHOOR,KANNUR UNIVERSITY CAMPUS vs INCOME TAX OFFICER (TDS), KANNOTHUMCHAL
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SREE NARAYANA SALES AND SERVICES,EDAPALLY, KOCHI vs DCIT CORPORATE CIR 1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member)
P K KUNHIRAMAN,THRISSUR vs DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KUTHANUR SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs ITO, WARD-1, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE KANNUR DISTRICT MERCHANTS CO-OPERATIVE SOCIETY LIMITED,KANNUR vs ITO,WARD 1 AND TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE KANNUR DISTRICT MERCHANTS CO-OPERATIVE SOCIETY LIMITED,KANNUR vs ITO,WARD 1 AND TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
EDAKKAD BLOCK AGRICULTURAL IMPROVEMENT CO-OPERATIVE SOCIETY LIMITED,KANNUR vs ITO, WARD 1 AND TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PREMALATHA KOROTTOLIPRASANTHAM,CALICUT vs INCOME TAX OFFICER, WRD 1(2), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE CARDAMOM PLANTERS MARKETING CO-OPERATIVE SOCIETY LIMITED,KUMILY vs ACIT, DELHI, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ELANTHOOR SERVICE CO OPER BANK LIMITED,ELANTHOOR vs COMMISSIONER OF INCOME-TAX (APPEALS), NORTH BLOCK
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ELANTHOOR SERVICE CO OPERATIVE BANK LIMITED,ELANTHOOR vs COMMISSIONER OF INCOME TAX APPEALS, NORTH BLOCK
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ANAKKARA FOOD PROCESSING AND EXPORTS PRIVATE LIMITED,ANAKKARA vs ACIT, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ANAKKARA FOOD PROCESSING AND EXPORTS PRIVATE LIMITED,EDAPPAL vs ACIT, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NADUKKANDIKUNHABDULLA,KOZHIKODE vs ITO, WARD-2(2), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ROYAL EDUCATIONAL SOCIETY AND RESEARCH CENTRE,KUNNAMKULAM vs ASST. CIT, EXEMPTION CIRCLE, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MADAVOOR SERVICE CO-OPERATIVE BANK LIMITED,KOZHIKODE vs ITO, , KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MALANADU CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPEMENT BANK LIMITED,IDKKI vs ITO, WARD 1 & TPS,, THODUPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VEGETABLE AND FRUIT PROMOTION COUNCIL KERALAM (VFPCK),KAKKANAD vs ACIT, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INCOMETAX OFFICER (EXEMPTION), ALAPPUZHA, ALAPPUZHA vs NIRMITHI KENDRA, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MATHEW MATHEW VAZHATHARA,ERNAKULAM vs ITO, NON-CORPORATE WARD-1(3), KOCHI, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)