ITAT Cochin Bench

5,691 judgments

KERALA FILM PRODUCERS ASSOCIATION,ERNAKULAM vs ITO EXEMPTION CIRCLE , KOCHI

ITA 106/COCH/2023[2010-11]Status: Disposed22/1/2025AY 2010-11

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

VETTUVANTHODI ABDUL AZEEZ,KOZHIKODE vs ACIT CIRCLE 2(1), KOZHIKODE

ITA 982/COCH/2022[2012-13]Status: Disposed22/1/2025AY 2012-13

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI.K.N. SREEKUMAR,KOTTAYAM vs THE A CIT, KOTTAYAM

ITA 114/COCH/2021[2012-13]Status: Disposed22/1/2025AY 2012-13

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI. K.N.SREEKUMAR,KOTTAYAM vs THE ACIT, KOTTAYAM

ITA 113/COCH/2021[2011-12]Status: Disposed22/1/2025AY 2011-12

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI.K.N.SREEKUMAR,KOTTAYAM vs THE ACIT, KOTTAYAM

ITA 112/COCH/2021[2010-11]Status: Disposed22/1/2025AY 2010-11

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI.K.N.SREEKUMAR,KOTTAYAM vs THE ACIT, KOTTAYAM

ITA 110/COCH/2021[2008-09]Status: Disposed22/1/2025AY 2008-09

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI.K.N.SREEKUMAR,KOTTAYAM vs THE ACIT, KOTTAYAM

ITA 109/COCH/2021[2007-08]Status: Disposed22/1/2025AY 2007-08

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI.K.N.SREEKUMAR,KOTTAYAM vs THE ACIT, KOTTAYAM

ITA 108/COCH/2021[2006-07]Status: Disposed22/1/2025AY 2006-07

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

THRISSUR HOUSE CONSTRUCTION CO-OP SOCIETY LTD NO. R 1107,THRISSUR vs INCOME TAX OFFICER, WARD-2(1), THRISSUR, THRISSUR

ITA 912/COCH/2024[2017-18]Status: Disposed21/1/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

AHAMED KOVVAL HAJI,KASARAGOD vs ITO, WARD INTERNATIONAL TAX, KOZHIKODE

ITA 906/COCH/2024[2016-17]Status: Disposed21/1/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

PREMSHAJI REGHAVAN,KOLLAM vs ITO, WARD 69(8), NEW DELHI

ITA 894/COCH/2024[2012-13]Status: Disposed21/1/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

MADATHUM PARAMBATH MOHAMMED IQBAL,KOZHIKODE vs ITO, WARD INT.TAX, KOZHIKODE

ITA 883/COCH/2024[2017-18]Status: Disposed21/1/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHAJU KRISHNAN,PALAKKAD vs ITO, WARD 1 & TPS, PALAKKAD

ITA 860/COCH/2024[2018-19]Status: Disposed21/1/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

ABDULRAHIMAN ABDULKADAR,PALAKKAD vs ITO,WARD-5, PALAKKAD

ITA 821/COCH/2024[2017-18]Status: Disposed21/1/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

BAIJU KABEER,KOLLAM vs ACIT, KOLLAM

ITA 777/COCH/2024[2017-18]Status: Disposed21/1/2025AY 2017-18

the CIT(A), who partly allowed the appeal, by granting relief to the appellant by restricting the addition to Rs.4,13,501/-, being the difference of cash deposits in current account of Rs.1,00,95,500/- and the turnover declared by the appellant at Rs.96,81,999/-.

KRISHIBHAVAN ANDHOOR,KANNUR UNIVERSITY CAMPUS vs DCIT,CPC-TDS, AAYAKAR BHAWAN

ITA 749/COCH/2024[2023-24]Status: Disposed21/1/2025AY 2023-24

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KRISHIBHAVAN ANDHOOR,KANNUR UNIVERSITY CAMPUS vs DCIT,CPC-TDS, AAYKAR BHAWAN

ITA 748/COCH/2024[2022-2023]Status: Disposed21/1/2025AY 2022-2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KRISHIBHAVAN ANDHOOR,KANNUR UNIVERSITY CAMPUS vs DCIT,CPC - TDS, AAYKAR BHAWAN

ITA 747/COCH/2024[2022-23]Status: Disposed21/1/2025AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KRISHIBHAVAN ANDHOOR,KANNUR UNIVERSITY CAMPUS vs DCIT,CPC-TDS, AAYAKAR BHAWAN

ITA 746/COCH/2024[2022-23]Status: Disposed21/1/2025AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S KALANAD SERVICE CO-OPERATIVE BANK LTD,KASARAGAD vs ITO, WARD-1, KASARAGAD

ITA 731/COCH/2024[2014-15]Status: Disposed21/1/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)