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ITAT Cochin Bench

5,691 judgments

DEV FUELS(MAVUNGAL AGENCIES)A,KANHANGAD vs ITO, KASARGOD

ITA 707/COCH/2024[2014-15]Status: Disposed22/1/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

UDAYA PROVINCIAL,THRISSUR vs ACIT(EXEMPTION), KOCHI

ITA 675/COCH/2024[2017-18]Status: Disposed22/1/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

MANNAM SERVICE CO-OPERATIVE BANK LTD,ERNAKULAM vs ITO, ERNAKULAM

ITA 667/COCH/2024[2020-21]Status: Disposed22/1/2025AY 2020-21

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

GOOD WOOD PRODUCTS,KANNUR vs ITO(TDS), KANNUR

ITA 665/COCH/2024[2013-14]Status: Disposed22/1/2025AY 2013-14

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

JOEL JEWELLERY WORKS,THRISSUR vs ITO WD-2(2), THRISSUR

ITA 555/COCH/2024[2016-17]Status: Disposed22/1/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

AYYANAD SERVICE COOPERATIVE BANK LIMITED NO 2565,ERNAKULAM vs DCIT CORPORATE CIR 1(1), ERNAKULAM

ITA 48/COCH/2024[2018-19]Status: Disposed22/1/2025AY 2018-19

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SULFEKHARE ALI MOHAMMED HANEEFA,TRIVANDRUM vs ITO, WARD-1(3), TRIVANDRUM

ITA 419/COCH/2024[AY 2017-2018]Status: Disposed22/1/2025

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

VALLIATTU USMAN,WAYANAD vs ACIT, CENTRAL CIRCLE-2, KOZHIKODE

ITA 415/COCH/2024[2014-2015]Status: Disposed22/1/2025AY 2014-2015

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SHARAFUDEEN UCHUMAL KURUVANKANDY ,KANNUR vs INCOME TAX OFFICER, KANNUR

ITA 362/COCH/2024[2014-15]Status: Disposed22/1/2025AY 2014-15

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

KOODALI PUBLIC SERVANTS CO-OP SOCIETY LIMITED NO C 924,MATTANUR vs INCOME TAX OFFICER, ASSESSMENT UNIT

ITA 290/COCH/2024[2020-21]Status: Disposed22/1/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

KOODALI PUBLIC SERVANTS CO-OP SOCIETY LIMITED NO C 924,MATTANUR vs ITO ,WARD 3, KANNUR

ITA 289/COCH/2024[2018-19]Status: Disposed22/1/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

TALIPARAMBA PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. C. 1007,PERUMBA vs DEPUTY COMMISSIONER OF INCOME TAX, KANNUR

ITA 219/COCH/2024[2016-17]Status: Disposed22/1/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

MELAKKADY KUNIYIL SUNEER,BADAGARA vs ITO,WARD-2(3), KOZHIKODE

ITA 159/COCH/2024[2014-2015]Status: Disposed22/1/2025AY 2014-2015

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

MELAKKADY KUNIYIL SUNEER,BADAGARA vs ITO, WARD-2(3), KOZHIKODE

ITA 158/COCH/2024[2013-2014]Status: Disposed22/1/2025AY 2013-2014

passing any order.

INTERNATIONAL TIMBER TRADERS,KOCHI vs THE INCOME TAX OFFICER,WARD-2(2), KOCHI

ITA 715/COCH/2023[2005-06]Status: Disposed22/1/2025AY 2005-06

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

VASUDEVAN LASH,KOZHIKODE vs THE ITO WARD (1), KOZHIKODE

ITA 652/COCH/2023[2011-12]Status: Disposed22/1/2025AY 2011-12

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

AHAMEDPILLAI AHAMEDKUTTY,ERNAKULAM vs THE INCOME TAX OFFICER, ERNAKULAM

ITA 603/COCH/2023[2014-2015]Status: Disposed22/1/2025AY 2014-2015

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

ADATHIL PULIYAKANDY RAHMATH,KANNUR vs THE ITO, KANNUR

ITA 479/COCH/2023[2016-17]Status: Disposed22/1/2025AY 2016-17

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

ITTIACHEN VAZHAPILLY LONAPPAN,THRISSUR vs THE ACIT CIRCLE 2(1), THRISSUR

ITA 457/COCH/2023[2017-18]Status: Disposed22/1/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

KOMALAVALLY PRABHAKARAN,CALICUT vs ACIT CIRCLE 1(1) & TPS, KOZHIKODE

ITA 24/COCH/2023[2016-17]Status: Disposed22/1/2025AY 2016-17

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)