ITAT Cochin Bench

MAZHUVANNOOR SERVICE CO-OPERATIVE BANK LTD NO.E21,ERNAKULAM vs INCOME TAX OFFICER, NON-CORPORATE WARD-1(1), ERNAKULAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COCHIN SHIPYARD EMPLOYEES MUTUAL AND PUBLIC WELFARE TRUST,COCHIN vs ITO, EXEMPTION WARD, KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COCHIN SHIPYARD EMPLOYEES MUTHUAL AND PUBLIC WELFARE TRUST,PERUMANUR vs OFFICE OF THE INCOME TAX OFFICER, EXEMPTION WARD, KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

EMPIRE BUILDERS,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX, ERNAKULAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THE WEST ELERI SERVICE CO-OPERATIVE BANK LTD NO.62 F F,KOTTAMALA vs INCOME TAX OFFICER WARD 2, KASARAGOD

THE WEST ELERI SERVICE CO-OPERATIVE BANK LTD NO.62 FF,KOTTAMALA vs INCOME TAX OFFICER WARD 2, KASARAGOD

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

VILAVATTAM SERVICE CO-OPERATIVE BANK LTD NO 337,THRISSUR vs INCOME TAX OFFICER ,WARD 2(3),THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

VILAVATTAM SERVICE CO-OPERATIVE BANK LTD NO 337,THRISSUR vs INCOME TAX OFFICER, WARD 2(4),, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

UDAYABHANU JANARDHANAN,KOLLAM vs INCOME TAX OFFICER, WARD - 4 , KOLLAM, KOLLAM

PUNALUR SERVICE COOPERATIVE BANK LTD,PUNALUR vs INCOME TAX OFFICER, WARD 2, KOLLAM, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

VILAVATTAM SERVICE CO-OPERATIVE BANK LTD NO 337,THRISSUR vs INCOME TAX OFFICER,WARD 2(3), THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SYEDALI EBRAHIM,NEYYATTINKARA vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM

SHRI INTURI RAMA RAO (Accountant Member)

SYEDALI EBRAHIM,NEYYATTINKARA vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM

SHRI INTURI RAMA RAO (Accountant Member)

SYEDALI EBRAHIM,NEYYATTINKARA vs ACIT, CIRCLE 1(2), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member)

SYEDALI EBRAHIM,NEYYATTINKARA vs ACIT, CIRCLE 1(2), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member)

SYEDALI EBRAHIM,NEYYATTINKARA vs ACIT, CIRCLE 1(2), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member)

YOUNG WOMEN'S CHRISTIAN ASSOCIATION ,KOZHENCHERRY vs INCOME TAX OFFICER, WARD 2, THIRUVALLA

the CIT(A), who vide the impugned order confirmed the action of the AO, while passing the ex-parte order.

CENTRE FOR SOCIO ECONOMIC ANDENVIRONMENTAL STUDIES,PADIVATTOM, KOCHI vs THE INCOME TAX OFFICER, KOCHI

SHRI INTURI RAMA RAO (Accountant Member)

ANUPAMA JEWELLERY,ERNAKULAM vs ITO, NON-CORP WARD 1(1), KOCHI

SHRI INTURI RAMA RAO (Accountant Member)

VELLANIKKARA SERVICE CO OPERATIVE BANK ,THRISSUR vs INCOME TAX OFFICER WARD 2(1), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member)