ITAT Cochin Bench
5,691 judgments
SAVAN SABEER,BANGALORE vs INCOME TAX OFFICER, WARD 1, KALPETTA
SHRI INTURI RAMA RAO (Accountant Member)
SEBASTIAN ASHA CHEERAKUZHY NURSERY,NILAMBUR vs I.T.O, WARD-2, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV, JM Sebastian Asha Cheerakuzhy Nursery R.S. Road, Nilambur 679513 [PAN: AZWPA2731K] ....... Appellant Vs. The Income Tax Officer Ward -2, Tirur ....... Respondent Appellant by: None Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 16.12.2024 Date of Pronouncement: 29.01.2025 ORDER Per: Inturi Rama Rao, AM This appeal filed by the assessee is directed against the order of the National Faceless Appeal Centre, Delhi [CI
PARUKUTTY AMMA BHARGHAVI AMMA VELU PILLAI,THIRUVANTHAPURAM vs ITO, WARD-2(5), THIRUVANATHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE PAZHAMBALACODE SERVICE CO-OPERATIVE BANK LIMITED NO P 492,PALAKKAD vs ITO, WARD 5, PALAKKAD, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SUDHA NARAYANANKUTTY,ERNAKULAM vs ITO, NON-CORP WARD 1(4), KOCHI , KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOTTAYAM vs STEPHEN PATHICKAL KURIAN, VELIYANNOOR, KOTTAYAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CHANTHANCHERI SADIK,TIRUR vs ITO WARD 1 , TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NATTIKA SERVICE CO OPERATIVE BANK LTD NO R 308,NATTIKA vs INCOME TAX OFFICER, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member)
NATTIKA SERVICE CO OPERATIVE BANK LTD NO R 308,NATTIKA vs INCOME TAX OFFICER, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member)
NATTIKA SERVICE CO OPERATIVE BANK LTD NO R 308,NATTIKA vs INCOME TAX OFFICER, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member)
KUDUMBI MAHAJANA SABHA,PUTHUVYPE vs INCOME TAX OFFICER,EXEMPTION WARD, KOCHI
SHRI INTURI RAMA RAO (Accountant Member)
VENGOLA SERVICE CO OP BANK LTD,ERNAKULAM vs ITO, WARD 2, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NARAYANASHRAMA TAPOVANAM,THRISSUR vs CIT EXMPTION, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SALAHUDEEN A,TRIVANDRUM vs ITO WARD1(3), KOWDIAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SALAHUDEEN A,TRIVANDRUM vs ITO WARD1(3), KOWDIAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHEERAN JOSE SHUNSON,THRISSUR vs INCOME TAX OFFICER, GURUVAYOOR
the Tribunal in the present appeal.
KANICHUKULANGARA SERVICE CO OPERATIVE BANK LIMITED,KANICHUKULANGARA vs ITO,WARD 2, ALAPPUZHA
the CIT(A), who vide the impugned order dismissed the appeal of the assessee by placing reliance on the judgement of the Hon'ble Jurisdictional High Court in the case of Kuthuparamba Range Kalluchethu Vyavasayi Thozhilali Sahakarana Sangham Ltd. vs. CIT [2018] 95 taxmann.com 299 (Ker).
QUADISIYYA HAJJ CELL,KOLLAM vs THE INCOME TAX OFFICER, WARD 3, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHEEJA VAMADEVAN SATHI,VARKALA vs ITO, WARD 1(4), KOWDIAR, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M.P. VEERACHANDRA CHETTIYAR,KADAVANTHARA vs ITO,WARD-1(5), RANGE-1, NON CORPORATE WARD-1(50, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
