ITAT Cochin Bench
5,691 judgments
JAWAHAR NAVODAYA VIDYALAYA, PALAYANADA,PALAYANADA vs ITO, TDS, KOZHIKODE, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JAWAHAR NAVODAYA VIDYALAYA PALAYANADA,PALAYANADA vs ITO, (TDS) WARD, KOZHIKODE, KOZHIKODE
the CIT(A) with a delay of 54 months and 10 days. The CIT(A) dismissed the appeal by holding that the appellant had not shown sufficient cause for the delay in filing the appeal before him.
JAWAHAR NA VODAYA VIDYALAY ,PALAYANADA vs WARD-TDS, VAISHALI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JAWAHAR NAVODAYA VIDYALAYA PALAYANADA,PALAYANADA vs ITO, (TDS) WARD, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
TIME ADS AND PUBLICITY,KOCHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
TIME ADS AND PUBLICITY,KOCHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VENUGOPAL RAMACHANDRAN,AIYAPPAS,K K ROAD,KOTTAYAM vs DEPUTY COMMISSIONER OF INCOME TAX,NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KADIRUR SERVICE CO-OPERATIVE BANK LTD,KADIRUR vs ITO, WARD-2, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CSB BANK LTD,THRISSUR vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CSB BANK LTD.,THRISSUR vs DCIT , THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CSB BANK LTD,THRISSUR vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
P V MERCY,THRISSUR vs ITO, W-1, GURUVAYOOR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHERAFUDHEEN THEYYAMPATTIL,MALAPPURAM vs ITO, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHRI.SHERAFUDDEEN THEYYAMPATTIL,MALAPPURAM vs THE ITO, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SUBIN JAMES,KOVAPPADY vs THE ITO WARD 2 , ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE ACIT, KOCHI vs SHRI. ANILKUMAR SHARMA, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PUSHPADAS RAGHAVAN,ALAPPUZHA vs ITO,WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
EEPEES DEVELOPERS PRIVATE LIMITED,KOZHIKODE vs ASSISTANT COMMISSIONER OF INCOME TAX, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BANEESH,MALAPPURAM vs ITO, WARD 2, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
RAMESH POTNURU,SRIKAKULAM vs ADDL JCIT APPEALS, THIRUVANATAPURAM
SHRI INTURI RAMA RAO (Accountant Member)