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ITAT Cochin Bench

5,691 judgments

ANIL KUMAR PURUSHOTHAMANNAIR,PATHANAMTHITTA vs INCOME TAX OFFICER, WARD-1, THIRUVALLA

ITA 867/COCH/2024[2017-18]Status: Disposed6/2/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

RUFUS ANTONY JOSEPH,THIRUVANATHAPURAM vs DCIT, CENTRAL CIRCLE, TRIVANDRUM

ITA 688/COCH/2024[2011-12]Status: Disposed6/2/2025AY 2011-12

Shri Inturi Rama Rao (Accountant Member)

RUFUS ANTONY JOSEPH,THIRUVANATHAPURAM vs DCIT, CENTRAL CIRCLE-1, TRIVANDRUM

ITA 687/COCH/2024[2010-11]Status: Disposed6/2/2025AY 2010-11

RUFUS ANTONY JOSEPH,THIRUVANANTHAPURAM vs DCIT,CENTRAL CIRCLE-1, TRIVANDRUM

ITA 686/COCH/2024[2009-10]Status: Disposed6/2/2025AY 2009-10

Shri Inturi Rama Rao (Accountant Member)

RUFUS ANTONY JOSEPH,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE-1, TRIVANDRUM

ITA 685/COCH/2024[2008-09]Status: Disposed6/2/2025AY 2008-09

Shri Inturi Rama Rao (Accountant Member)

RUFUS ANTONY JOSEPH,THIRUVANATHAPURAM vs DCIT, CENTRAL CIRCLE-1, TRIVANDRUM

ITA 684/COCH/2024[2007-08]Status: Disposed6/2/2025AY 2007-08

RUFUS ANTONY JOSEPH,THIRUVANANTHAPURAM vs DCIT CENTRAL CIRCLE-1, THIRUVANANTHAPURAM

ITA 683/COCH/2024[2006-07]Status: Disposed6/2/2025AY 2006-07

Shri Inturi Rama Rao (Accountant Member)

KANICHAIYS ENTERPRISES,THRISSSUR vs DCIT, CIRCLE-1(1)& TPS, THRISSUR

ITA 417/COCH/2024[2018-2019]Status: Disposed6/2/2025AY 2018-2019

Shri Inturi Rama Rao (Accountant Member)

RAPHAEL JOHN (DECEASED),THRISSUR vs ITO, WARD-2(3), THRISSUR

ITA 384/COCH/2024[2011-2012]Status: Disposed6/2/2025AY 2011-2012

Shri Inturi Rama Rao (Accountant Member)

KINGSTAR ENTERPRISES,PERUBAVOOR vs ITO, WARD-2, ALUVA

ITA 33/COCH/2024[2017-2018]Status: Disposed6/2/2025AY 2017-2018

Shri Inturi Rama Rao (Accountant Member)

KULASEKHARAPURAM SERVICE COPERATIVE BANK LTD NO.995,KOLLAM vs ITO, KOLLAM

ITA 783/COCH/2024[2020-21]Status: Disposed4/2/2025AY 2020-21

the CIT(A), who vide the impugned order confirmed the action of the AO.

KULASEKHARAPURAM SERVICE COOPERATIVE BANK LTD NO.995,KOLLAM vs ITO, WARD-5, ALAPPUZHA

ITA 782/COCH/2024[2017-18]Status: Disposed4/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KULASEKHARAPURAM SERVICE COOPERATIVE BANK LTD NO.995,KOLLAM vs ITO, WARD-5, ALAPPUZHA

ITA 781/COCH/2024[2017-18]Status: Disposed4/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

THOMAS VARGHESE,TRIVANDRUM vs DEPUTY COMMISSIONER OF INCOME TAX, TRIVANDRUM

ITA 773/COCH/2024[2010-2011]Status: Disposed4/2/2025AY 2010-2011

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SOWMYA PRAVEEN,THRISSUR vs CIRCLE 2 1 THRISSUR, THRISSUR

ITA 625/COCH/2024[2017-18]Status: Disposed4/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

JAWAHAR NAVODAYA VIDYALAYA PALAYANADA,CALICUT vs ITO, WARD TDS, KOZHIKODE

ITA 483/COCH/2024[2015-16]Status: Disposed4/2/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

JAWAHAR NAVODAYA VIDYALAYA PALAYANADA,CALICUT vs ITO , WARD TDS, KOZHIKODE

ITA 482/COCH/2024[2015-16]Status: Disposed4/2/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

JAWAHAR NAVODAYA VIDYALAYA PALAYANADA,CALICUT vs ITO WARD TDS, KOZHIKODE

ITA 481/COCH/2024[2015-16]Status: Disposed4/2/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

JAWAHAR NAVODAYA VIDYALAYA PALAYANADA,PALAYANADA vs ITO WARD TDS, KOZHIKODE

ITA 480/COCH/2024[2014-15]Status: Disposed4/2/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

JAWAHAR NAVODAYA VIDYALAYA,PALAYANADA vs ITO, TDS WARD, CALICUT, KOZHIKODE

ITA 479/COCH/2024[2024-15]Status: Disposed4/2/2025AY 2024-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)