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ITAT Cochin Bench

5,691 judgments

JYOTHIKUMAR BHASKARAN SAROJINIAMMA NAIR,TRIVANDRUM vs ITO, WARD 1(3), TRIVANDRUM

ITA 877/COCH/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

M/S. RAHMATH TRADERS,MALAPPURAM vs ITO, WARD-3, TIRUR

ITA 876/COCH/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

OTHUKKUNGAL SERVICE CO-OPERATIVE BANK LIMITED NO.F1039,MALAPPURAM vs ITO, WARD-1, MALAPPURAM

ITA 858/COCH/2024[2018-19]Status: Disposed10/2/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

ST. ANN'S PUBLIC SCHOOL,CHERTHALA vs ITO,EXEMPTION WARD, ALAPPUZHA

ITA 849/COCH/2024[2015-16]Status: Disposed10/2/2025AY 2015-16

the CIT(A) with a delay of 5 days. The CIT(A) dismissed the appeal in limine without condoning the delay of 5 days.4. Being aggrieved, the appellant is in appeal before us in the present appeal.

CHRISTUDANAM YASSAYA,THIRUVANANTHAPURAM vs ITO, WARD 1(1), THIRUVANANTHAPURAM

ITA 840/COCH/2024[2011-12]Status: Disposed10/2/2025AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)

MAMMI CHAKKUTTIPARAMBIL,TIRUR vs ITO, WARD -1, TIRUR

ITA 832/COCH/2024[2010-11]Status: Disposed10/2/2025AY 2010-11

the CIT(A) contending that the said cash deposits were made out of earlier cash withdrawals of Rs.4,00,000/- on 15.04.2009 and Rs.3,00,000/- on 20.11.2009. The CIT(A), without considering the explanation, merely confirmed the action of the AO.

ARAVINDAKSHAN NAIR,KOLLAM vs ITO, WARD 1 & TPS, , KOLLAM

ITA 775/COCH/2024[2013-14]Status: Disposed10/2/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

TRIVANDRUM CABLE NETWORK (P) LTD,TRIVANDRUM vs DCIT CENTRAL CIRCLE-1, TRIVANDRUM

ITA 694/COCH/2024[2011-12]Status: Disposed10/2/2025AY 2011-12

Shri Inturi Rama Rao (Accountant Member)

TRIVANDRUM CABLE NETWORK(P) LTD,TRIVANDRUM vs DCIT CENTRAL CIRCLE -1, TRIVANDRUM

ITA 693/COCH/2024[2010-11]Status: Disposed10/2/2025AY 2010-11

Shri Inturi Rama Rao (Accountant Member)

TRIVANDRUM CABLE NETWORK (P) LTD,TRIVANDRUM vs DCIT CENTRAL CIRCLE -1, TRIVANDRUM

ITA 692/COCH/2024[2008-09]Status: Disposed10/2/2025AY 2008-09

Shri Inturi Rama Rao (Accountant Member)

TRIVANDRUM CABLE NETWORK (P) LTD,TRIVANDRUM vs DCIT CENTRAL CIRCLE-1, TRIVANDRUM

ITA 691/COCH/2024[2007-08]Status: Disposed10/2/2025AY 2007-08

Shri Inturi Rama Rao (Accountant Member)

TRIVANDRUM CABLE NETWORK (P) LTD,TRIVANDRUM vs DCIT CENTRAL CIRCLE-1, TRIVANDRUM

ITA 690/COCH/2024[2006-07]Status: Disposed10/2/2025AY 2006-07

Shri Inturi Rama Rao (Accountant Member)

TRIVANDRUM CABLE NETWORK (P) LTD,TRIVANDRUM vs DCIT CENTRAL CIRCLE-1, TRIVANDRUM

ITA 689/COCH/2024[2005-06]Status: Disposed10/2/2025AY 2005-06

Shri Inturi Rama Rao (Accountant Member)

KALLIAD SERVICE CO-OPERATIVE BANK LTD,KANNUR vs ITO, WARD-3, KANNUR

ITA 678/COCH/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

BLACK AND WHITE PAINTS,KUTTIADY vs ITO WARD 2(2), KOZHIKODE, KOZHIKODE

ITA 636/COCH/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

SAMEER MOIDU,CALICUT vs ITO,WARD 2(3), KOZHIKODE

ITA 1110/COCH/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

THE NEMMARA CO OP URBAN BANK LTD,PALAKKAD vs DCIT, CIRCLE-1, PALAKKAD, PALAKKAD

ITA 602/COCH/2024[2017-18]Status: Disposed7/2/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

THE NEMMARA CO OP URBAN BANK LTD,PALAKKAD vs DCIT, CIRCLE 1, PALAKKAD, PALAKKAD

ITA 601/COCH/2024[2016-17]Status: Disposed7/2/2025AY 2016-17

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

THE NEMMARA CO OP URBAN BANK ,PALAKKAD vs ITO WARD 5, PALAKKAD, PALAKKAD

ITA 600/COCH/2024[2013-14]Status: Disposed7/2/2025AY 2013-14

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

AL FATHIMA GENERAL TRDG P. LTD,THRISSUR vs THE DCIT, TRICHUR

ITA 562/COCH/2023[AY 2018-19]Status: Disposed7/2/2025

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)