← All Benches

ITAT Cochin Bench

5,691 judgments

SUNILKUMAR JAYABHAVAN DIVAKARAN,KOLLAM vs ASSISTANT COMMISSIONER OF INCOME TAX , THIRUVANANTHAPURAM

ITA 525/COCH/2023[2016-17]Status: Disposed30/12/2024AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

THE DCIT, COCHIN vs M/S.TAJ KERALA HOTELS & RESORTS LTD, COCHIN

ITA 93/COCH/2020[2014-15]Status: Disposed30/12/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THE ACIT, ERNAKULAM vs M/S.TAJ KERALA HOTELS & RESORTS LTD, KOCHI

ITA 92/COCH/2020[2012-13]Status: Disposed30/12/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S.THE PATTANAKKAD SERVICE CO-OP BANK LTD,CHERTHALA vs THE ITO, , ALAPPUZHA

ITA 227/COCH/2020[2009-10]Status: Disposed30/12/2024AY 2009-10

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

M/S.THE PATTANAKKAD SERVICE CO-OP BANK LTD,CHERTHALA vs THE ITO, , ALAPPUZHA

ITA 226/COCH/2020[2007-08]Status: Disposed30/12/2024AY 2007-08

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

ENERGY MANAGEMENT CENTRE,TRIVANDRUM vs THE INCOME TAX OFFICER, TRIVANDRUM

ITA 447/COCH/2024[N A]Status: Disposed25/12/2024

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

KODIYIL MUHAMMED MADANI PARTNER, ABC SALES CORPORATION,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE

ITA 837/COCH/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

KODIYIL MUHAMMED MADANI PARTNER, ABC SALES CORPORATION,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE

ITA 836/COCH/2024[2019-20]Status: Disposed20/12/2024AY 2019-20

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

KODIYIL MUHAMMED MADANI PARTNER, ABC SALES CORPORATION,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE

ITA 835/COCH/2024[2018-19]Status: Disposed20/12/2024AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC IMPORTS AND EXPORTS INDIA (P) LTD,ERNAKULAM vs ACIT CENTRAL CIRCLE, KOZHIKODE

ITA 743/COCH/2024[2019-20]Status: Disposed20/12/2024AY 2019-20

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC SALES CORPORATION,KASARGOD vs ACIT CENTRAL CIRCLE-1, CALICUT

ITA 536/COCH/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC SALES CORPORATION,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, CALICUT

ITA 535/COCH/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC SALES CORPOATION,PAYYANNUR vs ACIT CENTRAL CIRCLE-1, , CALICUT

ITA 534/COCH/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC BUILDWARES INDIA (P) LIMITED,PARIYARAM vs ACIT CENTRAL CIRCLE-1, CALICUT

ITA 533/COCH/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC BUILDWARE INDIA (P) LIMITED,PARIYARAM vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE

ITA 532/COCH/2024[2016-17]Status: Disposed20/12/2024AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC BUILDWARE INDIA (P) LIMITED,PARIYARAM vs ACIT CENTRAL CIRCLE-1, KOZHIKODE

ITA 531/COCH/2024[2015-16]Status: Disposed20/12/2024AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

KODIYIL MUHAMMED MADANI(PARTNER) ABC SALES CORPORATION,TALIPARAMBA vs ACIT, CENTRAL CIRCLE, CALICUT

ITA 530/COCH/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

KODIYIL MUHAMMED MADANI(PARTNER ABC SALES CORPORATION).,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, CALICUT

ITA 529/COCH/2024[2019-20]Status: Disposed20/12/2024AY 2019-20

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

KODIYIL MUHAMMED MADANI, PARTNER (ABC SALES CORPORATION),TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, CALICUT

ITA 528/COCH/2024[2018-19]Status: Disposed20/12/2024AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

KODIYIL MUHAMMED MADANI, PARTNER (ABC SALES CORPORATION),TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, CALICUT

ITA 524/COCH/2024[2017-18]Status: Disposed20/12/2024AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)