ITAT Cochin Bench
5,691 judgments
KODIYIL MUHAMMED MADANI, PARTNER(ABC SALAES CORPORATION),TALIPARAMBA vs ACIT , CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUAHAMMED JABIR,TALIPARAMBA vs ACIT< CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUAHAMMED JABIR,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUAHAMMED JABIR(PARTNER , ABC SALES CORPORATION),TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUAHAMMED JABIR, PARTNER ABC SALES CORPORATION,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TAQLIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABDUL GAFOOR MUHAMMED POTTICHI,TALIPARAMBA vs ACIT CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KEERAN MUHAMMED BASHEER,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, CALICUT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KEERAN MUHAMMED BASHEER,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, ALICUT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KEERAN MUHAMMED BASHEER,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, CALICUT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KEERAN MUHAMMED BASHEER,TALIPARAMBA vs ACIT,CENTRAL CIRCLE-1, CALICUT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RUCHIT PARIMAL ASHAR,SANALA ROAD, MORBI vs ACIT, CENTRAL CIRCLE-1,, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RUCHIT PARIMAL ASHAR,SANALA ROAD, MORBI vs ACIT, CENTRAL CIRLCE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RUCHIT PARIMAL ASHAR,SANALA ROAD, MORBI vs ACIT CENTRAL CIRCLE-1, CALICUT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
K.ABDUL VAHEED,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)