ITAT Cochin Bench
5,691 judgments
K.ABDUL VAHEED,TALIPARAMBA vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
K.ABDUL VAHEED,TALIPARAMBA vs ACIT CENTRAL CIRCLE-1, , KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
K.ABDUL VAHEED,TALIPARAMBA vs ACIT(CENTRAL CIRCLE-1), KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KAKKOTTAKATH NADUVILAPURAYIL JUNAID,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KAKKOTTAKATH NADUVILAPURAYIL JUNAID,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KAKKOTTAKATH NADUVILAPURAYIL JUNAID,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KAKKOTTAKATH NADUVILAPURAYIL JUNAID,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC BUILDWAERS INDIA (P) LIMITED,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC BUILDWARES(P) LIMITED,KANNUR vs ACIT, CENTRAL CIRCLE-1`, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC BUILDWARES INDIA(P) LIMITED,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KASARAGOD vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KANNUR vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ABC SALES CORPORATION,KASARAGOD vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
BATHX BATHWARE INDIA PRIVATE LIMITED,COCHIN vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
BATHX BATHWARE INDIA PRIVATE LIMITED,KOCHIN vs ACIT, CENTRAL IRCLE-1, KOZHIKODE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
