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ITAT Cochin Bench

5,691 judgments

BATHX BATHWARE INDIA PRIVATE LIMITED,KOCHIN vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE

ITA 436/COCH/2024[2014-2015]Status: Disposed20/12/2024AY 2014-2015

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

A B C SALES CORPORATION ,KANNUR vs ITO, CIRCLE-1, KANNUR

ITA 404/COCH/2024[2017-2018]Status: Disposed20/12/2024AY 2017-2018

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

ABC BUILDWARE INDIA (P) LIMITED,KANNUR vs ITO, CIRCLE-1, KANNUR

ITA 389/COCH/2024[2017-2018]Status: Disposed20/12/2024AY 2017-2018

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

PALAKKAD SERVICE CO-OPERATIVE BANK LTD,PALAKKAD vs ITO, PALAKKAD

ITA 31/COCH/2024[2021-2022]Status: Disposed20/12/2024AY 2021-2022

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PALAKKAD SERVICE CO-OPERATIVE BANK LTD,PALAKKAD vs ITO, PALAKKAD

ITA 30/COCH/2024[2020-2021]Status: Disposed20/12/2024AY 2020-2021

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

LAURA ANN,SINGAPORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, INTERNATIONAL TAXATION,TRIVANDRUM, TRIVANDRUM

ITA 262/COCH/2024[2018-19]Status: Disposed20/12/2024AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S.C&R HOTELS PVT. LTD,FORT KOCHI vs THE DCIT,CORP CIR(1)(1), KOCHI

ITA 450/COCH/2023[2014-15]Status: Disposed20/12/2024AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ALAKODE COCONUT AND AGRICULTURAL MARKETING COOPERATIVE SOCIETY LIMITED,KANNUR vs I T O, WARD-4, KANNUR

ITA 571/COCH/2024[2019-20]Status: Disposed18/12/2024AY 2019-20

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ALAKODE COCONUT AND AGRICULTURAL MARKETING COOPERATIVE SOCIETY LIMITED,KANNUR vs I T O WARD-4, , KANNUR

ITA 570/COCH/2024[2018-19]Status: Disposed18/12/2024AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KARIKUNNAM SERVICE CO-OPERATIVE BANK LTD,THODUPUZHA vs ITO, WARD-1& TPS, THODUPUZHA

ITA 364/COCH/2024[2017-2018]Status: Disposed17/12/2024AY 2017-2018

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

INCOME TAX OFFICER WARD-1, KALPETTA, KALPETTA, WAYANAD vs THE KANIYAMBETTA SERVICE COOPERATIVE BANK LIMITED, KANIYAMBETTA, WAYANAD, KERALA

ITA 230/COCH/2024[2015-16]Status: Disposed17/12/2024AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S. OLAVANNA SERVICE CO-OP BAQNK,OLAVANNA vs ITO,WARD-2(3), KOZHIKODE

ITA 724/COCH/2024[2018-19]Status: Disposed12/12/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

GURUVAYUR SERVICE CO OPERATIVE BANK LIMITED,GURUVAYUR vs INCOME TAX OFFICER, WARD-1&TPS, GURUVAYUR

ITA 594/COCH/2024[2013-2014]Status: Disposed12/12/2024AY 2013-2014

SHRI INTURI RAMA RAO (Accountant Member)

JAMES MATHEW,KOTTAYAM vs ITO, WARD-2, KOTTAYAM

ITA 624/COCH/2024[2017-18]Status: Disposed11/12/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

BTECH BUILDERS,THIRUVALLA vs ITO, WARD-1 & TPS, THIRUVALLA

ITA 56/COCH/2024[2015-2016]Status: Disposed11/12/2024AY 2015-2016

SHRI INTURI RAMA RAO (Accountant Member)

KARIMBIL ABDUL JALEEL GURUKKAL,KANNUR vs ITO, WARD-3, KANNUR

ITA 537/COCH/2024[2017-18]Status: Disposed11/12/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

ST JOHNS EDUCATIONAL SOCIETY,KOLLAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE,KOLLAM

ITA 471/COCH/2024[2017-2018]Status: Disposed11/12/2024AY 2017-2018

SHRI INTURI RAMA RAO (Accountant Member)

SHENOY VIDYASAGAR,KANCHIPURAM vs ITO, NON CORP WARD2(3), KOCHI

ITA 401/COCH/2024[2014-15]Status: Disposed11/12/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

KERALA STATE CO-OPERATIVE BANK LTD,THIRUVANANTHAPURAM vs DCIT,CIRCLE-1(1), THIRUVANANHAPURAM

ITA 171/COCH/2024[2018-2019]Status: Disposed11/12/2024AY 2018-2019

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHEEJAMOL SAINABABEEVI ALIYARUKUNJU,TRIVANDRUM vs THE INCOME TAX OFFICER, WARD 1(3), TRIVANDRUM

ITA 758/COCH/2023[AY 2015-16]Status: Disposed11/12/2024

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)