ITAT Cochin Bench
5,691 judgments
CHAMIMOOTHAN MASILAMANI,PALAKKAD vs ITO WARD-1 & (TPS), PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
NILAMBUR SERVICE CO-OPERATIVE BANK LIMITED,MALAPPURAM vs ACIT, CIRCLE-1, TRIUR
SHRI INTURI RAMA RAO (Accountant Member)
KOCHUKUNJU RAGHU,PERINJANKONAM vs ITO, WARD-72(3), NEW DELHI
SHRI INTURI RAMA RAO (Accountant Member)
PULAMANTHOLE SERVICE COOPERATIVE BANK LIMITED,PULAMANTHOLE vs A.O, ASSESSMENT UNIT(NFAC), DELHI
SHRI INTURI RAMA RAO (Accountant Member)
TRICHUR DIST ELECTRICITY BOARD EMPLOYEES CO-OP SOCIETY LIMITED,THRISSUR vs ITO, WARD-2(1), THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KALATHINDAVIDA MUHAMMAD RIYAS,KANNUR vs ITO, WARD-4, KANNUR
SHRI INTURI RAMA RAO (Accountant Member)
WEST KALLADA SERVICE CO-OPERATIVE BANK,KOLLAM vs ITO, WARD-2, KOLLAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
WEST KALLADA SERVICE CO-OPERATIVE BANK,KOLLAM vs ITO, WARD-2, KOLLAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SUNILKUMAR JAYABHAVAN DIVAKARAN,KOLLAM vs ACIT CIRCLE 1(2), TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KARIKKAKOM SREE CHAMUNDI TEMPLE TRUST,TRIVANDRUM vs THE CIT EXEMPTIONS, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
MANGATTUPARAMBIL ASHOKAN NAIR SREERAJ,AIMANAM vs ITO, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
MELLATTUR SERVICE CO-OPERATIVE BANK LTD,MELATTUR vs ITO, WARD-4, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV, JM Assessment Year: 2017-18 Melattur Service Co-op. Bank Ltd. Melattur P.O., Malappuram 679326 [PAN: AACAM8880H] .......... Appellant Vs. The Income Tax Officer Ward - 4, Tirur .......... Respondent Appellant by: Ms. Shilpa S., Advocate Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 21.11.2024 Date of Pronouncement: 09.12.2024 O R D E R Per: Inturi Rama Rao (Accountant Member)
SREE DHARMA SASTHA HARIHARA SEVA CHARITABLE TEMPLE TRUST,ERUMELY vs CIT (EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDRARAJAN K. (Judicial Member)
SREE DHARMA SASTHA HARIHARA SEVA CHARITABLE TEMPLE TRUST,ERUMELY vs CIT (EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDRARAJAN K. (Judicial Member)
AISHA ASHARAF,PATHANAMTHITTA vs THE INCOME TAX OFFICER, WARD-1, KOLLAM, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member)
MANGATTUPARAMBIL ASHOKAN NAIR SREERAJ,KOTTAYAM vs INCOME TAX OFFICER, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
THE PAVARATTY SERVICE CO OPERATIVE BANK LTD NO 3918,PAVARATTY vs INCOME TAX OFFICER, WARD 1& TPS, GURUVAYUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SYEDALI EBRAHIM,NEYYATTINKARA vs ACIT, CIRCLE 1(2), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VEGETABLE & FRUIT PROMOTION COUNCIL KERALAM(VFPCK),KAKKANAD vs ACIT , ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member)
M/S CALICUT CHARITABLE TRUST,CALICUT vs COMMISSIONER OF INCOME-TAX(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
