MELLATTUR SERVICE CO-OPERATIVE BANK LTD,MELATTUR vs ITO, WARD-4, TIRUR

Income Tax Appellate Tribunal, COCHIN BENCH

Before: SHRI INTURI RAMA RAO, AM & SHRI PRAKASH CHAND YADAV, JM

For Appellant: Ms. Shilpa S., Advocate

For Respondent: Smt. Leena Lal, Sr. D.R

Hearing: 21.11.2024Pronounced: 09.12.2024

Per: Inturi Rama Rao, AM This appeal filed by the assessee is directed against the order of the National Faceless Appeal Centre, Delhi [CIT(A)] dated 12.01.2024 for Assessment Year (AY) 2017-18.

At the outset the learned counsel for the assessee informed the assessee intend to withdraw the present appeal as it is a duplicate appeal. The original

The learned Sr. DR did not raise any serious objection to the learned A.R.’s request.

In the result, the appeal filed by the assessee is dismissed as withdrawn.

MELLATTUR SERVICE CO-OPERATIVE BANK LTD,MELATTUR vs. ITO, WARD-4, TIRUR