ITAT Cochin Bench

5,691 judgments

JAYAKUMARAN PILLAI GOVINDAPILLAI,KOLLAM vs INCOME TAX OFFICER, KOLLAM

ITA 463/COCH/2025[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

MALAYINKIL SERVICE CO-OPERATIVE BANK LTD,THIRUVANANTHAPURAM vs ITO, THIRUVANANTHAPURAM

ITA 458/COCH/2025[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

MALAYINKIL SERVICE CO-OPERATIVE BANK LTD,THIRUVANANTHAPURAM vs ITO, THIRUVANANTHAPURAM

ITA 457/COCH/2025[2016-17]Status: Disposed31/7/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

ST.ANTONYS FRIARY,KOLLAM vs ITO, (EXEMPTION), KOLL.AM

ITA 454/COCH/2025[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

KARAYAVATTAM SERVICE CO-OPERATIVE BANK LIMITED,KARAYAVATTAM vs INCOME TAX OFFICER WARD2(1), THRISSUR

ITA 453/COCH/2025[2009-10]Status: Disposed31/7/2025AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member)

PAUL JOSE,IRINJALAKUDA vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE 2(1), THRISSUR

ITA 441/COCH/2025[2011-2012]Status: Disposed31/7/2025AY 2011-2012

SHRI INTURI RAMA RAO (Accountant Member)

EDAKKADU URBAN SAHAKARANA SANGAM,KANNUR vs ITO, WARD-1 & TPS, KANNUR

ITA 440/COCH/2025[2020-21]Status: Disposed31/7/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

ST FRANCIS XAVIERS FORANE CHURCH,KANNAMALI vs INCOME TAX OFFICER(EXEMPTIONS), ERNAKULAM

ITA 438/COCH/2025[2014-15]Status: Disposed31/7/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

JAGS IMPEX,VENNALA vs ITO, WARD-2(1), RANGE-2, KOCHI

ITA 434/COCH/2025[2009-10]Status: Disposed31/7/2025AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member)

SARIGA CHICKEN CENTRE AND COLD STORAGE,PIRAVOM vs INCOME TAX OFFICER, THODUPUZHA

ITA 431/COCH/2025[2018-19]Status: Disposed31/7/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

THE VAZHAKULAM SERVICE CO-OPERATIVE BANK NO. 751,VAZHAKULAM vs INCOME TAX OFFICER, WARD 1 & TPS, THODUPUZHA, THODUPUZHA

ITA 429/COCH/2025[AY 2020-21]Status: Disposed31/7/2025

SHRI INTURI RAMA RAO (Accountant Member)

NATTIKA SERVICE CO OPERATIVE BANK LTD NO R 308,NATTIKA vs INCOME TAX OFFICER, GURUVAYUR, THRISSUR

ITA 428/COCH/2025[2008-09]Status: Disposed31/7/2025AY 2008-09

SHRI INTURI RAMA RAO (Accountant Member)

ESSAR FRUITS AGENCIES,PERUMBAVOOR vs INCOME TAX OFFICER, ALUVA

ITA 427/COCH/2025[2018-19]Status: Disposed31/7/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

AYYAPPAN PILLAI ANJANA PILLAI,KOCHI vs ITO, NON CORP. WARD 1(1), KOCHI

ITA 424/COCH/2025[2013-14]Status: Disposed31/7/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

SACRED HEART PUBLIC SCHOOL KOTTAYAM,KOTTAYAM vs INCOME TAX OFFICER, EXEMPTION WARD, KOTTAYAM, KOTTAYAM

ITA 423/COCH/2025[2017-2018]Status: Disposed31/7/2025AY 2017-2018

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

CANOSSA SOCIETY,KOLLAM vs ITO (EXEMPTION WARD), KOLLAM

ITA 422/COCH/2025[2023-24]Status: Disposed31/7/2025AY 2023-24

SHRI INTURI RAMA RAO (Accountant Member)

ELANKUR SERVICE CO OPERATIVE BANK LIMITED,MALAPPURAM vs A.C.I.T.,CIRCLE-1, TIRUR

ITA 418/COCH/2025[2009-10]Status: Disposed31/7/2025AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member)

SIJU SANKARAN KUTTY,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 2(3), ERRNAKUALM

ITA 417/COCH/2025[2017-18]Status: Disposed31/7/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

POPULAR FREIGHT EXPRESS PRIVATE LIMITED,KOCHI vs DCIT, CORPORATE CIR 2(1), KOCHI

ITA 416/COCH/2025[2013-14]Status: Disposed31/7/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

HANNA BHAVAN OLDAGE CHARITABLE SOCIETY,KOTTAYAM vs ITO, EXEMPTION WARD, KOTTAYAM

ITA 415/COCH/2025[2020-2021]Status: Disposed31/7/2025AY 2020-2021

SHRI INTURI RAMA RAO (Accountant Member)