ITAT Cochin Bench

5,691 judgments

LOTUS DESTINATIONS PRIVATE LIMITED,KCOHI vs DCIT CORPORATE CIR 1(1), KOCHI

ITA 413/COCH/2025[2017-18]Status: Disposed31/7/2025AY 2017-18

the CIT(A), who vide the impugned order dismissed the appeal for non-prosecution.

EDAMUTTAM SERIVCE COOP BANK LIMITED NOR305,EDAMUTTAM vs INCOME TAX OFFICER, GURUVAYUR

ITA 412/COCH/2025[AAAAE4543R]Status: Disposed31/7/2025

SHRI INTURI RAMA RAO (Accountant Member)

THIRUVENKITAM VEERIAH REDDIAR,KOTTAYAM vs DCIT, CIRCLE & TPS, KOTTAYAM

ITA 411/COCH/2025[2018-2019]Status: Disposed31/7/2025AY 2018-2019

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

REHABILITATION PLANTATIONS LIMITED,KOLLAM vs ITO, WARD 1 & TPS, KOLLAM

ITA 410/COCH/2025[2014-15]Status: Disposed31/7/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

REHABILITATION PLANTATIONS LIMITED,KOLLAM vs ITO, WARD 1 & TPS, KOLLAM

ITA 409/COCH/2025[2013-14]Status: Disposed31/7/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

MARIA JOHN,WAYANAD vs INCOME TAX OFFICER, WARD 1, KALPETTA

ITA 400/COCH/2025[2024-25]Status: Disposed31/7/2025AY 2024-25

SHRI INTURI RAMA RAO (Accountant Member)

VICT PLY INDUSTRIES,KANNUR vs ITO, WARD 4, KNNUR

ITA 399/COCH/2025[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

SITARAM THRIKKUR SUBBARAMAN,THRISSUR vs ITO, WARD 2(1), THRISSUR

ITA 398/COCH/2025[2014-15]Status: Disposed31/7/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

SITARAM THRIKKUR SUBBARAMAN,THRISSUR vs ITO, WARD 2(1), THRISSUR

ITA 397/COCH/2025[2013-14]Status: Disposed31/7/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

CHEEKODE SERVICE CO-OPERATIVE BANK LTD,MALAPPURAM vs ITO,WARD 2, TIRUR

ITA 396/COCH/2025[2020-21]Status: Disposed31/7/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

MANNUTHY TOWN CO OPERATIVE SOCIETY LTD NO R1143,MANNUTHY vs INCOME TAX OFFICER WARD 2(1), THRISSUR

ITA 394/COCH/2025[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

REJIS JOSEPH,ERNAKULAM vs ITO, WARD 3,ALUVA, ALUVA

ITA 390/COCH/2025[2011-12]Status: Disposed31/7/2025AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)

THE KOOVAPPALLY SERVICE CO OPERATIVE BANK LTD NO 3949,KOVAPPALLY vs INCOME TAX OFFICER WARD 2 KOTTAYAM, KOTTAYAM

ITA 389/COCH/2025[2017-18]Status: Disposed31/7/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

DY.CIT, CIRCLE 1(1) & TPS, THRISSUR, THRISSUR vs ARUN MAJEED, THRISSUR

ITA 388/COCH/2025[2013-14]Status: Disposed31/7/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION,THIRUVANANTHAPURAM vs COMMISSIONER OF INCOME TAX (E), KOCHI

ITA 387/COCH/2025[2021-22]Status: Disposed31/7/2025AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

MAMMALASSERY MOR MICHAEL JACOBITE SYRIAN CHRISTIAN CHURCH TRUST,RAMAMANGALAM vs INCOME TAX OFFICER, CORPORATE WARD

ITA 386/COCH/2025[2024-25]Status: Disposed31/7/2025AY 2024-25

SHRI INTURI RAMA RAO (Accountant Member)

MANNUTHY TOWN CO OPERATIVE SOCIETY LIMITED NO R 1143,MANNUTHY vs INCOME TAX OFFICER WARD 2(1), THRISSUR

ITA 384/COCH/2025[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

KANNANKULAM POULOSE JOHNY,THRISSUR vs ITO, WARD 1(1), THRISSUR

ITA 380/COCH/2025[2017-18]Status: Disposed31/7/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

PULIYAMBRA SUBRAMANIAN UDAYAKUMAR,THRISSUR vs INCOME TAX OFFICER, W-1 & TPS, GURUVAYOOR, GURUVAYOOR, THRISSUR

ITA 378/COCH/2025[2014-2015]Status: Disposed31/7/2025AY 2014-2015

SHRI INTURI RAMA RAO (Accountant Member)

FRANCIS LISTON,ERNAKULAM vs ITO, NON CORP WARD 2(1), KOCHI

ITA 376/COCH/2025[2011-12]Status: Disposed31/7/2025AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)