ITAT Cochin Bench
5,691 judgments
MARY MATHA PROVINCE OF VINCENTIAN CONGREGATION,ANGAMALY vs DCIT, EXEMPTION CIRCLE, KOCHI
SHRI INTURI RAMA RAO (Accountant Member)
MONZEY VARGHESE,PALLIPURAM vs INCOME TAX COMMISIONER, MATTANCHERY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MONZEY VARGHESE,PALLIPURAM vs INCOME TAX OFFICER, MATTANCHERY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MONZEY VARGHESE,PALLIPURAM vs INCOME TAX OFFICER, MATTANCHERY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SUNIL MELATHILVEEDU NAZARUDEEN,OYOOR vs ITO WARD 3, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SB COLLEGE STAFF CO-OPERATIVE SOCIETY LIMITED NO K356,SB COLLEGE CAMPUS,CHANGANACHERRY, KOTTAYAM, KERALA vs INCOME TAX OFFICER- WARD 2 THIRUVALLA, INCOME TAX OFFICE, THIRUVALLA RANGE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
LAKESHORE HOSPITAL AND RESEARCH CENTRE LIMITED,LAKESHORE HOSPITAL, NETTOOR vs DCIT CORPORATE CIR 1(1) , KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD,KOLLAM vs DEPUTY COMMISSIONER OF INCOME TAX (E), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SAI EXPORT ENTERPRISES,KOLLAM vs ITO, WARD 1 & TPS, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SAI EXPORT ENTERPRISES,KOLLAM vs ITO, WARD 1 & TPS, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA, JM ITA Nos.337 & 338/Coch/2025 Assessment Years: 2014-15 & 2015-16 Sai Export Enerprises Appellant Mangad P.O., Kollam 691015 [PAN: ABSFS2716A] vs. The Income Tax Officer, WD-1 & TPO, Kollam Respondent Appellant by: Shri Rajakannan, Advocate Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 13.06.2025 Date of Pronouncement: 31.07.2025 ORDER Per: Inturi Rama Rao (Accountant Member)
SAI EXPORT ENTERPRISES,KOLLAM vs ITO, WARD 1 & TPS, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KIL KOTAGIRI AND THIRUMBADI PLANTATIONS LTD,MUKKOM vs ACIT, CIRCLE 2(1), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S MAHE TRADE LINKS,KOZHIKODE vs ITO, WARD 1, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
A L SREENIVASA SHENOY & OTHERS,ERNAKULAM vs ITO, NON CORPORATE WARD 1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MOOLADETH FATHIMA NOOR,CALICUT vs ITO, WARD 1(3), CALICUT
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SITARAM TRADING COMPANY,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MPG HOTELS AND INFRASTRUCTURE VENTURES PVT LTD,THIRUVANANTHAPURAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MENACHERY ANTONY JOS,PALAKKAD vs JCIT, PALAKKAD RANGE, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MENACHERY ANTONY JOS,PALAKKAD vs JCIT, PALAKKAD RANGE, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MENACHERY ANTONY JOS,PALAKKAD vs JCIT, PALAKKAD RANGE, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
