ITAT Cochin Bench
5,691 judgments
THE OCHANTHURUTH SERVICE COOPERATIVE BANK LTD,KOCHI vs ITO, NON CROP. WARD-2(5), KOCHI
S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DIVYAJYOTHI EDUCATIONAL AND CHARITABLE TRUST,THIRUVANANTHAPURAM vs ITO, THIRUVANANTHAPURAM
S/SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND PRAKASH CHAND YADAV (Judicial Member)
DIVYAJYOTHI EDUCATIONAL AND CHARITABLE TRUST,THIRUVANANTHAPURAM vs ITO ( EXEMPTION WARD), THIRUVANANTHAPURAM
THE SOUTH INDIAN BANK LIMITED,THRISSUR vs DCIT, THRISSUR
S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ABBOBACKER SIDDIEQUE,MALAPPURAM vs ITO, WARD 1& TPS, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
KAMALUDHEEN FATHIMA,THRISSUR vs INCOME TAX OFFICER, WARD 1 & TPS, GURUVAYOOR
SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
KAMALUDHEEN FATHIMA,THRISSUR vs INCOME TAX OFFICER,WARD 1 & TPS, GURUVAYOOR
SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
JIHAS ABDULJALEEL,KOLLAM vs INCOME TAX OFFICER,WARD 2, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
MANAPPURAM FINANCE LIMITED,THRISSUR vs ACIT, CIRCLE 1(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
PERINGANDOOR SERVICE CO OPERTAIVE BANK LTD,ATHANI, THRISSUR vs INCOME TAX OFFICER,WARD 2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)
INCOME TAX OFFICER, WARD 1 TPS, ALUVA, INCOME TAX OFFICE, ALUVA vs CIJO JOSEPH, ANGAMALY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
INCOME TAX OFFICER, WARD 1 TPS, ALUVA, INCOME TAX OFFICE, ALUVA vs CIJO JOSEPH, ANGAMALY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
VISWANATHAPILLAI SARANYADEVI ,TRIVANDRUM vs INCOME TAX OFFICER, WARD1(3), TRIVANDRUM, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RAJAGIRI EDUCATIONAL AND CHARITABLE TRUST,RAJAGIRI,KALAMASSERY vs ITO EXEMPTION CIRCLE, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GOPALAN NAIR SAJAN,PALA vs ITO, WARD 1, KOTTAYAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MUTHOOT SYNDICATE NIDHI LIMITED,TRIVANDRUM vs DY.COMMISSIONER OF INCOME TAX, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VIKAS FUNDS AND KURIES (PVT) LTD,TRICHUR vs ITO, TDS, WARD TDS, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE KODUVAYUR SERVICE COOPERATIVE BANK LTD,PALAKKAD vs ITO, WARD 2, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DCIT, TRIVANDRUM vs ST JOSEPHS PROVINCE, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DCIT, TRIVANDRUM vs ST. JOSEPHS PROVINCE, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
