ITAT Cochin Bench

THUMBOOR MULTIPURPOSE CO-OPERATIVE SOCIETY LTD,THRISSUR vs ITO, WARD-2(5), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PAYYOLI SERVICE CO-OPERATIVE BANK LTD.,PAYYOLI, KOZHIKODE vs ITO, WARD-2(2), KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KRISHNA MUNIRAMAIAH,BANGALORE vs DCIT, CIRCLE-3(3)(1) , BANGALORE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PANAMARAM SERVICE CO-OPERATIVE BANK LTD,PANAMARAM, WAYANAD vs JCIT, RANGE-2, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PANAMARAM SERVICE CO-OPERATIVE BANK LTD,PANAMARAM vs JCIT, RANGE-2, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHAFI MUSALIAR SAINALABDEEN MUSALIAR,KOLLAM vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

PRATHEUSH ANTONY LANGBEIN,MULAVANA HOUSE, THURUTHY P.O, VAZHAPPALLY WEST vs DCIT CIRCLE INTL.TXN, TVM, THIRUVANANTHAPURAM

SHRI INTURI RAMA RAO (Accountant Member)

THE KUMARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NO 1449 ERICKAVU,ALAPPUZHA vs ITO, WARD 2, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member)

SHAHULHAMEED THAHA,THIRUVANANTHAPURAM vs ITO, WARD 1(3), THIRUVANANTHAPURAM

SHRI INTURI RAMA RAO (Accountant Member)

PUNNAYURKULAM SERVICE CO OPERATIVE BANK LTD NO P 417,PUNNAYURKULAM vs INCOME TAX OFFICER,WARD 1& TPS, GURUVAYUR

SHRI INTURI RAMA RAO (Accountant Member)

ANCHALAN MPHAMMED NAJEEB,MALAPPURAM vs INCOME TAX OFFICER, WARD-3, TIRUR, TIRUR

SHRI INTURI RAMA RAO (Accountant Member)

THRISSUR DISTRICT NRI SERVICE CO-OPERATIVE SOCIETY,THRISSUR vs INCOME TAX OFFICER , NATIONAL FACELESS ASSESSMENT CENTRE, KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

RANNI SERVICE CO OPERATIVE BANK LIMITED NO 65,PATHANAMTHITTA vs INCOME TAX OFFICER, WARD 2, THIRUVALLA, THIRUVALLA

SHRI INTURI RAMA RAO, AM AND SOUNDARARAJAN K. (Judicial Member)

RAJIVE PAUL,KOLLAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM

SHRI INTURI RAMA RAO, AM AND SOUNDARARAJAN K. (Judicial Member)

RAKESH KUMAR GUPTA,NIPANIA, INDORE vs ACIT, CIRCLE-2(1), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RAMLA HAMEED,ALAPPUZHA vs INCOME TAX OFFICER, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

KOYILANDY TALUK GOVERNMENT EMPLOYEES CO-OPERATIVE SOCIETY,KOZHIKODE vs ITO,WARD 2(2), KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

LOKA RAKSHAKA SOCIETY,KOLLAM vs ITO, EXEMPTION WARD, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

AYYANTHOLE PANCHAYATH SERVICE COOPERATIVE BANK LIMITED 471,KARIYATTUKARA vs INCOME TAX OFFICER WARD 2(1), THRISSUR

AYYANTHOLE PANCHAYATH SERVICE COOPERATIVE BANK LIMITED 471,KARIYATTUKARA vs INCOME TAX OFFICER WARD 2(1), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)