ITAT Cochin Bench

AYYANTHOLE PANCHAYATH SERVICE COOPERATIVE BANK LIMITED 471,KARIYATTUKARA vs INCOME TAX OFFICER WARD 2(1), THRISSUR

CHANDIROOR SERVICE CO-OPERATIVE BANK LTD,ALAPPUZHA vs JCIT, RANGE 1, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

THE KILIMANOOR CO-OP AGRICULTURAL AND RURAL DEVELOPMENT BANK,THIRUVANANTHAPURAM vs ITO,WARD 2(1), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

THIROOR SERVICE CO OPERATIVE BANK LIMITED 4140,THIROOR vs INCOME TAX OFFICER, THRISSUR

VALAPAD SERVICE CO OPERATIVE BANK LTD,VALAPAD vs INCOME TAX OFFICER, GURUVAYUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

NOVELTY CLOTHING PRIVATE LIMITED,ERNAKULAM vs ITO, CORPORATE CIR 2(1),KOCHI, CENTRAL REVENUE BUILDING,COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

ROJI PHILIP,WAYANAD vs ITO, WARD-1, KALPETTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

ENERGY MANAGEMENT CENTRE,THIRUVANANTHAPURAM vs INCOME TAX OFFICER, THIRUVANATHAPURAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

TRAUMA CARE AND ROAD ACCIDENT CENTER IN KOLLAM,KOLLAM vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

TRAUMA CARE AND ROAD ACCIDENT CENTER IN KOLLAM,KOLLAM vs ITO, WARD -2, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

TRICHUR HEART HOSPITAL LIMITED,THRISSUR vs DCIT, CIRCLE 1(1) & TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

PRASANNAKUMARAN UNNITHAN CHANDRASEKHARA PILLAI,ALAPPUZHA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

PRIME PROPERTY DEVELOPERS,THIRD FLOOR vs ASSISTANT COMMISSIONER OF INCOME TAX, OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

INKEL LTD,KAKKANAD vs DCIT CIRCLE-1, TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

CHEERAN JOSE SHUNSON,THRISSUR vs INCOME TAX OFFICER,WARD 1 & TPS, GURUVAYOOR

SHRI INTURI RAMA RAO (Accountant Member)

VIDHUN JOSEPH PHILIP,NILAMBUR, MALAPPURAM vs ITO, WARD 2, TIRUR, TIRUR, MALAPPURAM

SHRI INTURI RAMA RAO (Accountant Member)

NUJU BASHEER,ALAPPUZHA vs ITO WARD 3 , ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member)

CHENIYARAKKAL NHERLOTE MUHAMMED ALI,KANNUR vs ITO WARD-1 & TPS, KANNUR

SHRI INTURI RAMA RAO (Accountant Member)

STATE INSTITUTE OF CHIDRENS LITERATURE,TRIVANDRUM vs ITO WARD 1(3), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member)

VISWAJYOTHI EDUCATIONAL AND CHARITABLE TRUST,ANGAMALY vs INCOME TAX OFFICER, EXEMPTION WARD, ERNAKULAM , ERNAKULAM

SHRI INTURI RAMA RAO (Accountant Member)