ITAT Cochin Bench

POPULAR MOTORWORLD PRIVATE LIMITED,ERNAKULAM vs INCOME TAX OFFICER, CORPORATE WARD 2(5), KOCHI

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

E T DEVASSY AND SONS FINANCE PRIVATE LIMITED,THRISSUR vs DCIT,CIRCLE 1(1)& TPS, THRISSUR

the Assessing Officer who partly agreed but disagreed finally with the same and made addition in the quantum

MAHAMMAD AFTAB KATTILVALAPPIL,THALASSERY vs INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD, KOZHIKODE, KOZHIKODE

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

DCIT, TRIVANDRUM vs NATIONAL CENTRE FOR EARTH SCIENCE STUDIES, TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

DCIT, TRIVANDRUM vs NATIONAL CENTRE FOR EARTH SCIENCE STUDIES, TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

PARAKKADATH SIMON VARGHESE,THRISSUR vs INCOME TAX OFFICE, INTERNATIONAL TAXATION , KOCHI CIRCLE

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

PANNIVIZHA SERVICE COOPERATIVE BANK LTD 891,M G ROAD PANNIVIZHA vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

PANNIVIZHA SERVICE COOPERATIVE BANK LTD 891,M G ROAD,PANNIVIZHA vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

PANNIVIZHA SERVICE COOPERATIVE BANK LTD 891,M G ROAD PANNIVIZHA vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

PANNIVIZHA SERVICE COOPERATIVE BANK LTD 891,M G ROAD ,PANNIVIZHA vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

PANNIVIZHA SERVICE COOPERATIVE BANK LTD 891,M G ROAD PANNIVIZHA vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

PANNIVIZHA SERVICE COOPERATIVE BANK LTD 891,MG ROAD PANNIVIZHA vs ITO, WARD 2, KOLLAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

KADAVATH PEEDIKAYIL ASHRAF,KANNUR vs JT. COMMISSIONER OF INCOME TAX, WARD-3, KANNUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

PUNNAYURKULAM SERVICE CO OPERATIVE BANK LTD NO P 417,PUNNAYURKULAM vs INCOME TAX OFFICER, GURUVAYUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

MUTHOOT FINCORP LIMITED,THIRUVANANTHAPURAM vs ASSESSING OFFICER,CIRCLE CENTRAL, TRIVANDRUM

S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

NEDUMON SERVICE COOP BANK,NEDUMON vs INCOME-TAX OFFICER, WARD 2, KOLLAM

NEDUMON SERVICE COOP BANK,NEDUMON vs INCOME TAX OFFICER,WARD 5, KOLLAM

S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KAOSER CHARITABLE TRUST,KANNUR vs ITO, EXEMPTION WARD, KANNUR

S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KAOSER CHARITABLE TRUST,KANNUR vs INCOME TAX OFFICER, EXEMPTION WARD, KANNUR

S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

JOSE CHOONDAL UKKRU,THRISSUR vs ITO, WARD 1 AND TPS, THRISSUR

S/SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)