ITAT Cochin Bench

HOSDURG SERVICE CO-OPERATIVE BANK LTD NO C 1068,KANHANGAD vs INCOME TAX OFFICER, KASARAGOD, KASARAGOD

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

POTTOLIL AGRO MILLS,PERUMBAVOOR vs INCOME TAX OFFICER, ALUVA

KOLLAM DISTRICT POLICE DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY,KOLLAM vs ITO, WARD-2, KOLLAM

the Ld. CIT(A). But the Ld. CIT(A) upheld the impugned penalty order. Being aggrieved the assessee filed an

MUSTHIRI SHAJI,KOLLAM vs INCOME TAX OFFICER, WARD - 2, KOLLAM, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

MUSTHIRI SHAJI,KOLLAM vs INCOME TAX OFFICER, WARD-2, KOLLAM, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

AMPHENOL FCI INDIA PRIVATE LIMITED,KOCHI vs DCIT CORPORATE CIRCLE 1(1), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

GOPU NANDILATH GOPALAKRISHNAN,THRISSUR vs ACIT(2)(1),THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

MR. ANIL,ERNAKULAM vs ITO NON CORP WARD-1(1), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

MR. ANIL,ERNAKULAM vs ITO, NON CORP WARD-1(10, KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

PALLATHOOR KUMARAN BINU,KUNNAMKULAM vs INCOMETAX OFFICER, W-1 & TPS GVR, GURUVAYOOR

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

PORKULAM SERVICE CO-OP.BANK LTD,THALAPPILLY vs INCOMETAX OFFICER, GURUVAYOOR

the Ld. CIT(A). But the Ld. CIT(A) upheld the impugned penalty order. Being aggrieved the assessee filed an

KARUVOTH PARIYAYI,KOZHIKODE vs ITO, WARD-1(3), KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member)

PAVANA MANUEL XAVIER,ERNAKULAM vs ITO, CORPORATE WARD-2(3), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

ALA SERVICE CO-OPERATIVE BANK LTD,,THRISSUR vs ITO, WARD-2(1), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

DY.COMMISSIONER OF INCOME TAX, THRISSUR vs THE CSB BANK LTD, THRISSUR

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

TOM GEORGE,PALAKKAD vs THE INCOME TAX OFFICER, WARD-1 & TPS, PALAKKAD

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SAYEGH PAINT FACTORIES INDIA PRIVATE LIMITED,ERNAKULAM vs CORPORATE CIR 2(1), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE KOZHIKODE vs HILLWOOD FURNITURE PRIVATE LIMITED, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE, JM ITA Nos. 680 to 686 & 699/Coch/2025 Assessment Years: 2014-15, 2015-16, 2017-18 &2018-19 Rakesh Kumar Gupta Appellant Sreesailam House, Kannimangalam Village Valialukal Ground, Thrissur 680027 [PAN: AOTPR7026J] VS. Respondent The Income Tax Officer, Ward-2(1), Thrissur Assessee by: Shri Sapan Usrethe Revenue by: Shri Sanjit Kumar Das, CIT-DR Date of Hearing: 29.10.202

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)