ITAT Cochin Bench
5,691 judgments
BENNY JOHN,KOTTAYAM vs INCOME TAX OFFICER ,WARD 1, KOTTAYAM, KOTTAYAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
DEPUTY COMMSIIONER OF INCOMETAX, CENTRAL CIRCLE, THIRUVANANTHAPURAM vs RESHMA SUSAN THOMAS, THIRUVANATHAPURAM
THE VELIYANAD CO-OPERATIVE SOCIETY LIMITED NO 29,VELIYANAD vs INCOME TAX OFFICER, CORPORATE WARD 2(1), KOCHI, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, ERNAKULAM, KOCHI vs ANSA THOMAS, THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , ERNAKULAM vs ANSA THOMAS, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, ERNAKULAM, KOCHI vs SAMAIRA PROPERTIES PVT.LTD., THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
POORAM FIN SERV PVT. LTD,THRISSUR vs ITO, WARD-2(1)(3), BARODA
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
NISHAD MOOTHEDAM MUHAMMADALI,VAZHAKULAM vs THE INCOME TAX OFFICER, ALUVA
SMT.KOMALAM VIJAYAN W/O LATE P.M. VIJAYAN,THRISSUR vs THE ACIT, THRISSUR
SHRI.A.A. BALACHANDRAN,THRISSUR vs THE ACIT, THRISSUR
JANARDHANAN NAMBOODIRI MUTHATHI ELLAM,KANNUR vs ITO WARD 3, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
KERALA KERA KARSHAKA SAHAKARANA FEDERATION LTD, NO-4370,THIRUVANANTHAPURAM vs DCIT, CIRCLE-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
KERALA KERA KARSHAKA SAHAKARANA FEDERATION LTD, NO-4370,THIRUVANANTHAPUAM vs DCIT, CIRCLE-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
KERALA KERA KARASHAKA SAHAKAR NO-4370ANA FEDERATION LTD,THIRUVANANTHAPURAM vs DCIT, CIRCLE-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
ABDULLAH ABOOBECKER,THIRUVANANTHAPURAM vs INCOME TAX OFFICER, WARD 1 (1), TRIVANDRUM
IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
ST JOSEPHS EDUCATIONAL AND CHARITABLE TRUST,KOTTAYAM vs INCOMETAX OFFICER(EXEMPTION WARD) KOTTAYAM, KOTTAYAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
ST JOSEPHS EDUCATIONAL AND CHARITABLE TRUST,KOTTAYAM vs INCOME TAX OFFICER, (EXEMPTION WARD), KOTTAYAM, KOTTAYAM
ST JOSEPHS EDUCATIONAL AND CHARITABLE TRUST,KOTTAYAM vs INCOME TAX OFFICER, (EXEMPTION WARD), KOTTAYAM, KOTTAYAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
THEKKEDATHU RAMAN PILLAI BALACHANDRAN,PACHALAM, KOCHI vs ITO, NON. CORP. WARD-1(1), KOCHI
ACCEL LIMITED,CHENNAI vs DCIT, THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
