ITAT Cochin Bench
5,691 judgments
PATTAVEETTIL PARAMESWAR RAMACHANDRAN,ERNAKULAM vs ITO,WARD 2, ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
KOONAMMOOCHI PEOPLES SERVICE CO OP BANK LIMITED NO 603,KOONAMOOCHI vs ITO,WARD 2(1), GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
APOLLO TYRES LTD.,KOCHI vs DCIT CORPORATE CIR 1 (1) KOCHI, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
PATHANJALI YOGA TRAINING AND RESEARCH CENTRE CHARITABLE SOCIETY,ERNAKULAM vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI
SHALOM INSTITUTE OF MENTAL HEALTH RESEARCH FOUNDATION,PARLI vs CIT(E), COCHIN
PATTATHANAM SERVICE CO-OPERATIVE BANK LTD NO 1145,KOLLAM vs ITO, WARD 2, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
PATTATHANAM SERVICE CO-OPERATIVE BANK LTD NO 1145,KOLLAM vs ITO, WARD 2, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
THE KATTOOR SERVICE COOPERATIVE BANK LIMITED,THRISSUR vs INCOME TAX OFFICER , WARD 2(1), THRISSUR, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
BOLSTER FOUNDATION,KOZHIKODE vs CIT (EXEMPTION WARD), KOZHIIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
CHATHANNOOR REGIONAL SERVICE CO OPERATIVE BANK LTD NO.Q153,KOLLAM vs ITO WARD 1& TPS, KOLLAM
IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI, JM ITA Nos. 708 to 712/Coch/2025 Assessment Years: 2012-13, 2018-19, 2021-22 to 2023-24 Chathannoor Regional Service Co-op. Bank Ltd. CRSB Building, Chathannor, Kollam 691572 [PAN: AAAAT3633P] VS. The Income Tax Officer, Ward - 1, Kollam Appellant Respondent Assessee by: Shri Surendranath Rao, CA Revenue by: Shri Sanjit Kumar Das, CIT-DR, Smt. Leena Lal, Sr. DR Date of He
CHATHANNOOR REGIONAL SERVICE CO OPERATIVE BANK LTD NO.Q153,KOLLAM vs ITO WARD 1& TPS, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
CHATHANNOOR REGIONAL SERVICE CO OPERATIVE BANK LTD NO.Q153,KOLLAM vs ITO,WARD 1 & TPS,KOLLAM, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
CHATHANNOOR REGIONAL SERVICE CO OPERATIVE BANK LTD NO.Q153,KOLLAM vs ITO,WARD 1 & TPS, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
CHATHANNOOR REGIONAL SERVICE CO OPERATIVE BANK LTD NO.Q153,KOLLAM vs INCOME TAX OFFICER, WARD 1, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
PUTHUKALAN PAYENTE VALAPPIL MIFTHAH,WAYANAD vs ITO WARD 1, KALPETTA
SHANTHI MICHEALANTHONYRAJ JANCY,PALAKKAD vs ITO WARD 1 AND TPS, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
PARAVUR GOVERNMENT SERVANTS COOP BANK LIMITED NO 123,N PARAVUR vs INCOME TAX OFFICER, WARD 2, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
PARAVUR GOVERNMENT SERVANTS COOP BANK LIMITED NO 123,N PARAVUR vs INCOME TAX OFFICER, WARD 2, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
PARAVUR GOVERNMENT SERVANTS COOP BANK LIMITED NO 123,N PARAVUR vs ITO WARD 2 ,ALUVA, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
MALYANKIL JP SMARAKA SOCIAL WELFARE COOPERATIVE SOCIETY LTD,THIRUVANANTHAPURAM vs ITO WARD 2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)
