ITAT Cochin Bench

5,691 judgments

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 685/COCH/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 684/COCH/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 683/COCH/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 682/COCH/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 681/COCH/2025[2015-16]Status: Disposed29/10/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

RAKESH KUMAR GUPTA,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 680/COCH/2025[2014-15]Status: Disposed29/10/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

EDAKKALATHUR DEVASSY DAIZ,THRISSUR vs ACIT, CIRCLE-2(1), THRISSUR

ITA 651/COCH/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

THE KOLKKALAM SERVICE COOPERATIVE BANK LIMITED,MALAPPURAM vs INCOME TAX OFFICER, WARD 1 & TPS , TIRUR, MALAPPURAM

ITA 650/COCH/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

ESAF SMALL FINANCE BANK LIMITED,THRISSUR vs ITO, TDS WARD, THRISSUR

ITA 648/COCH/2025[2022-23]Status: Disposed29/10/2025AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

ESAF SMALL FINANCE BANK LIMITED,THRISSUR vs ITO, TDS WARD, THRISSUR

ITA 647/COCH/2025[2020-21]Status: Disposed29/10/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

ESAF SMALL FINANCE BANK LIMITED,THRISSUR vs ITO, TDS WARD, THRISSUR

ITA 646/COCH/2025[2019-20]Status: Disposed29/10/2025AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

ESAF SMALL FINANCE BANK LIMITED,THRISSUR vs ITO, TDS WARD, THRISSUR

ITA 645/COCH/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

TRICHUR TALUK CO OPERATIVE COLLEGE EDUCATIONAL SOCIETY LTD NO R-728,THRISSUR vs INCOME TAX OFFICER-W-2(1), AYAKAR BHAVAN-THRISSUR

ITA 644/COCH/2025[2015-16]Status: Disposed29/10/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX(CENTRAL CIRCLE), THRISSUR vs PARAMBIL PEEDIKAKKAL UNNEENKUTTY, PALAKKAD

ITA 630/COCH/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

PULIKKOTTIL JACOB TOJY,KERALA vs ITO, WARD-2(1), THRISSUR

ITA 623/COCH/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

PK AHAMMED AND COMPANY,CALICUT vs ITO, WARD-1(3), KOZHIKODE

ITA 613/COCH/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

SREESADAN AYURVEDA AUSHADHA SALA,KANNUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KOZHIKODE, KOZHIKODE

ITA 612/COCH/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

CHATTA KUNKATTY SREEHARI, PROPRIETOR SREESADAN TRADERS,KANNUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KOZHIKODE, KOZHIKODE

ITA 610/COCH/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

MERCHANDISERS (P) LTD,MATTANCHERRY vs DCIT.CORPORATE CIRCLE-2(1), KOCHI

ITA 601/COCH/2025[2016-17]Status: Disposed29/10/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

INCOME TAX OFFICER, WARD 1 AND TPS, KANNUR vs KANNUR BUILDING MATERIALS CO OPERATIVE SOCIETY LIMITED, PAPPINISSERY, KANNUR

ITA 600/COCH/2025[2013-14]Status: Disposed29/10/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)