ITAT Cochin Bench
5,691 judgments
INCOMETAX OFFICER (EXEMPTIONS), ALAPPUZHA vs ALLIANCE EDUCATIONAL FOUNDATION, PATHANAMTHITTA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
KODANCHERY PANCHAYATH VANITH CO-OPERATIVE SOCIETY LTD NO.D- 2853,KOZHIKODE vs WARD 2(3) KOZHIKODE , KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
THE KADANAD SERVICE CO-OPERATIVE BANK,KOLLAPPALLY vs ITO, NATIONAL E ASSESSMENT CENTER, KOTTAYAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE KADANAD SERVICE CO-OPERATIVE BANK LTD,KOTTAYAM vs ITO, NATIONAL E-ASSESSMENT CENTER, DELHI, KOTTAYAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE KADANAD SERVICE CO-OPERATIVE BANK LTD,KOTTAYAM vs ITO, WARD-2, KOTTAYAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
BASHEER KODUMAYIL ABDULLA,CALICUT vs ITO,WARD 2(1), KOZHIKODE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
`M/S ROYEL MEDICAL TRUST.,PALAKKAD vs ITO, WARD -3, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
MALA BLOCK TOWN CO-OERATIVE BANK,THRISSUR vs ITO, THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
PANNIYANKARA SERVICE CO OPERATIVE BANK LIMITED NOD 2694,KOZHIKODE, KERALA vs INCOME TAX OFFICER, WARD-1 (3), KOZHIKODE , KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
JABBAR MATTUL ABDUL,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
JABBAR MATTUL ABDUL,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
JABBAR MATTUL ABDUL,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
THE TRIVANDRUM EMPLOYEES CO-OPERATIVE SOCIETY LIMITED NO. 43,TRIVANDRUM vs THE ADDITIONAL JOINT DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
CLAPPANA SERVICE CO-OPERATIVE BANK ALTD.,KARUNAGAPPALLY vs ITO, WARD 1&TPS, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
PARAYAKAD SERVICE CO-OPERATIVE BANK LTD.,CHERTHALA vs JT.COMMISSIONER INCOME TAX, RANGE 1, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
BHASKAR THATTARUTHODIYIL NAIR.,PALAKKAD vs THE INCOME TAX OFFICER,WARD 2, PALAKKAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
M/S.KARAKULAM SERVICE CO-OPERATIVE BANK LTD.,TRIVANDRUM vs THE ITO,WARD 21), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KARAKULAM SERVICE CO-OPERATIVE BANK LTD.,TRIVANDRUM vs THE INCOME TAX OFFICER,WARD2(1), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THAHIRA BEEVI,TRIVANDRUM vs DY.COMMISSIONER OF INCOME TAX., TRIVANDRUM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
VELLIKULANGARA SERVICE CO-OPERATI VE BANK LTD.,THRISSUR vs INCOME TAX OFFICER., THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
