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ITAT Cochin Bench

5,691 judgments

VELLIKULANGARA SERVICE CO-OPERATIVE BANK LTD.,THRISSUR vs INCOME TAX OFFICER., THRISSUR

ITA 743/COCH/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

VELLIKULANGARA SERVICE CO-OPERATIVE BANK LTD.,THRISSUR vs INCOME TAX OFFICER, THRISSUR

ITA 742/COCH/2023[AY 2010-11]Status: Disposed25/9/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE PERALAM SERVICE CO-OPERATIVE BANK LTD. ,KANNUR vs ITO, KANNUR

ITA 741/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

PALAKKAD DIST. CO-OPERATIVE PRINTING PRESS LTD. S,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 739/COCH/2023[2018-19]Status: Disposed25/9/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

INCOMETAX OFFICER, KOZHIKODE vs THE VENGERI SERVICE CO-OPERATIVE BANK LTD, KOZHIKODE

ITA 730/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

INCOME TAX OFFICER,WARD 1,KALPETTA, KALPETTA vs MULLANKOLLY SERVICE CO OPERATIVE BANK LTD, MULLANKOLLY

ITA 729/COCH/2023[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

INCOME TAX OFFICER,WARD 1,KLAPETTA, KALPETTA vs MULLANKOLLY SERVICE CO OPERATIVE BANK LTD, MULLANKOLLY

ITA 728/COCH/2023[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

INCOMETAX OFFICER, KOZHIKODE vs THE VENGERI SERVICE COOPERATIVE BANK LTD, KOZHIKODE

ITA 727/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

AYYAPPA ROLLER MILLS LTD.,KOCHI vs INCOME TAX OFFICER,CORPORATE WARD 1(1), KOCHI

ITA 725/COCH/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

ELITE AGRO SPECIALITIES,THRISSUR vs INCOME TAX OFFICER, THRISSUR

ITA 704/COCH/2023[2013-14]Status: Disposed25/9/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ACIT, KOZHIKODE vs K K MOHANDAS, PERAVOOR

ITA 701/COCH/2023[2013-14]Status: Disposed25/9/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE THATTAMANGALAM SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO WARD 2, PALAKKAD

ITA 666/COCH/2023[2020-21]Status: Disposed25/9/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE THACHINGANADAM SERVICE CO-OPERATIVE BANK LIMITED,THACHINGANADAM vs INCOME TAX OFFICER WARD 4 TIRUR, TIRUR

ITA 664/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE VELLUR SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 3 , KANNUR

ITA 655/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ERIMAYUR SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO WARD 5, PALAKKAD

ITA 631/COCH/2023[2011-12]Status: Disposed25/9/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KASARAGOD DISTRICT HEALTH AND FAMILY WELFARE SOCIETY,KANHANGAD vs INCOME TAX OFFICER, KASARAGOD

ITA 598/COCH/2023[2013-14]Status: Disposed25/9/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KASARAGOD DISTRICT HEALTH AND FAMILY WELFARE SOCIETY,KANHANGAD vs INCOME TAX OFFICER, KASARAGOD

ITA 597/COCH/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KASARAGOD DISTRICT HEALTH AND FAMILY WELFARE SOCIETY,KANHANGAD vs INCOME TAX OFFICER, KASARAGOD

ITA 596/COCH/2023[2011-12]Status: Disposed25/9/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KASARAGOD DISTRICT HEALTH AND FAMILY WELFARE SOCIETY,KANHANGAD vs INCOME TAX OFFICER, KASARAGOD

ITA 595/COCH/2023[2010-11]Status: Disposed25/9/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KASARAGOD DISTRICT HEALTH AND FAMILY WELFARE SOCIETY,KANHANGAD vs INCOME TAX OFFICER, KASARAGOD

ITA 594/COCH/2023[2009-10]Status: Disposed25/9/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)