ITAT Cochin Bench

5,691 judgments

KASARGOD DISTRICT HEALTH FAMILY WELFARE SOCIETY,KANHANGAD vs INCOME TAX OFFICER, KASARGOD

ITA 593/COCH/2023[2008-09]Status: Disposed25/9/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

NARATH SERVICE CO-OP BANK LIMITED NO F 1436,NARATH, KANNUR vs INCOME TAX OFFICER, KANNUR

ITA 585/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MALA BLOCK TOWN CO-OP BANK LTD,THRISSUR vs THE ITO , THRISSUR

ITA 554/COCH/2023[2020-21]Status: Disposed25/9/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S KOTTAYAM SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 2, KANNUR

ITA 550/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S KOTTAYAM SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 2, KANNUR

ITA 549/COCH/2023[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S.KOTTAYAM SERVICE CO-OP BANK LTD,KANNUR vs THE ITO, KANNUR

ITA 548/COCH/2023[2014-15]Status: Disposed25/9/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE KOZHIKODE DISTRICT CO OPERATIVE RUBBER MARKETTING SOCIETY LTD,KOZHIKODE vs COMMISSIONER OF INCOME TAX, KOZHIKODE

ITA 526/COCH/2023[2017-2018]Status: Disposed25/9/2024AY 2017-2018

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

IRIVERI SERVICE CO-OP BANK LTD,KANNUR vs THE ITO, KANNUR

ITA 502/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

IRIVERI SERVICE CO-OP BANK LTD,KANNUR vs THE ITO, KANNUR

ITA 501/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

IRIVERI SERVICE CO-OP BANK LTD,KANNUR vs THE ITO, KANNUR

ITA 500/COCH/2023[2014-15]Status: Disposed25/9/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VADAKKEVILA SERVICE CO-OPERATIVE BANK LTD,KOLLAM vs THE ITO, KOLLAM

ITA 478/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MANANTHAVADY CO-OP URBAN SOCIETY LTD,WAYANAD vs THE ITO WARD 2(5), CALICUT

ITA 433/COCH/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE DCIT CORPORATE CIRCLE 1(1), KOCHI vs GEOJIT FINANCIAL SERVICES LTD( FORMERLY GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD), KOCHI

ITA 418/COCH/2023[2018-19]Status: Disposed25/9/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S PALLIYAKKAL SERVICE CO-OP BANK ,ERNAKULAM vs ITO , KOCHI

ITA 413/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S PALLIYAKKAL SERVICE CO-OP BANK ,ERNAKULAM vs ITO , KOCHI

ITA 412/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KUNNATHUNAD SERVICE CO-OP BANK LTD,PERUMBAVOOR vs THE ITO WARD 2 , ALUVA

ITA 392/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

KUNNATHUNAD SERVICE CO-OP BANK LTD,PERUMBAVOOR vs THE ITO WARD 2 , ALUVA

ITA 391/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

M/S.UMAYANALLOOR SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 4, KOLLAM

ITA 390/COCH/2023[2018-19]Status: Disposed25/9/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

M/S.UMAYANALLOOR SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 4, KOLLAM

ITA 389/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

WEST ELERI VANITHA SERVICE CO-OP SOCIETY LTD,NILESHWAR vs THE ITO WARD 1 & TPS, KASARGODE

ITA 381/COCH/2023[2018-19]Status: Disposed25/9/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)