ITAT Cochin Bench

5,691 judgments

JOHNSON NEDUVELIL JOHN,TRIVANDRUM vs ITO, WARD-2(1), TRIVANDRUM

ITA 144/COCH/2024[2015-2016]Status: Disposed25/9/2024AY 2015-2016

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

RAMANTHALI SERVICE CO-OPERATIVE BANK LTD,PAYYANUR vs ITO, WARD-3, KANNUR

ITA 140/COCH/2024[2021-2022]Status: Disposed25/9/2024AY 2021-2022

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

NEDUMON SERVICE COOP BANK,NEDUMON vs INCOME TAX OFFICER, KOLLAM

ITA 130/COCH/2024[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

KERALA HOLY CROSS SISTERS SOCIETY,COCHIN vs NATIONAL E-ASSESSING AUTHORITY, DELHI

ITA 128/COCH/2024[2018-2019]Status: Disposed25/9/2024AY 2018-2019

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SHWAS HOMES PVT LTD,TRIPUNITHURA vs ITO, CORPORATE WARD 2(1), KOCHI

ITA 125/COCH/2024[2012-2013]Status: Disposed25/9/2024AY 2012-2013

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SHWAS HOMES PVT LTD,THRIPUNITHURA vs DCIT, CIRCLE-4(1), COCHIN

ITA 124/COCH/2024[AY 2010-2011]Status: Disposed25/9/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

IFTHIKAR KARUPPAMVEETIL ABDUL RAHMAN,CHAVAKKAD vs ITO, INTERNATIONAL TAXATION, KOCHI

ITA 119/COCH/2024[2018-2019]Status: Disposed25/9/2024AY 2018-2019

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

INCOME TAX OFFICER, WARD-1, KOTTAYAM vs SUNITHA MENON, KOTTAYAM

ITA 114/COCH/2024[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE ERNAKULAM URBAN CO-OPERATIVE SOCIETY LTD,ERNAKULAM vs ACIT, ERNAKULAM

ITA 112/COCH/2024[2021-2022]Status: Disposed25/9/2024AY 2021-2022

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CORPORATION OF CALICUT,CALICUT vs DCIT(TDS), CALICUT

ITA 110/COCH/2024[2012-2013]Status: Disposed25/9/2024AY 2012-2013

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CORPORATION OF CALICUT,CALICUT vs DCIT(TDS), CALICUT

ITA 109/COCH/2024[2011-2012]Status: Disposed25/9/2024AY 2011-2012

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

IGNATIUS MATHEW KALAPURAKKAL,KOLLAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, TRIVANDRUM

ITA 106/COCH/2024[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PERAMBRA VANITHA SAHAKARANA SANGHAM,CALICUT vs ITO WARD 2(3), CALICUT

ITA 93/COCH/2023[2018-19]Status: Disposed25/9/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK,CHIRAYINKEEZHU vs ITO, WARD-2(5), TRIVANDRUM

ITA 913/COCH/2023[2017-2018]Status: Disposed25/9/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

BIJU THOTTATHIL MATHEW,KOZHIKODE vs ITO, WARD-2, KALPETTA, KALPETTA

ITA 905/COCH/2023[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE CHAMBER OF COMMERCE ,THRISSUR vs INCOME TAX OFFICER (EXEMPTIONS), THRISSUR

ITA 871/COCH/2023[2014-15]Status: Disposed25/9/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE TRIVANDRUM EMPLOYEES CO-OPERATIVE SOCIETY LIMITED NO. 43,THIRUVANANTHAPURAM vs THE INCOME TAX OFFICER, THIRUVANANTHAPURAM

ITA 863/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

IBRAHIM VELLACHALIL,KOZHIKODE vs ITO, WARD-2(3), KOZHIKODE

ITA 851/COCH/2023[2012-13]Status: Disposed25/9/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

HOSDURG SERVICE CO-OPERATIVE BANK LTD NO C 1068,HOSDURG, KASARAGOD vs ITO, WARD-1&TPS, KASARAGOD

ITA 850/COCH/2023[2018-2019]Status: Disposed25/9/2024AY 2018-2019

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

VELAYUDHANPARAMBIL KUMARAN RAJEEVAN,ERNAKULAM vs ITO, NON-CORP WARD 1(4), KOCHI, ERNAKULAM

ITA 848/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)