ITAT Cochin Bench
5,691 judgments
ANILKUMAR SUKUMARAN,ALAPPUZHA vs THE ASST.COMMISSIONER OF INCOME TAX , ALAPPUZHA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
BETHEL EVANGELISTIC AND FELLOWSHIP CENTRE,THRISSUR vs CIT -EXEMPTIONS, KOCHI
Shri Waseem Ahmed (Accountant Member)
M/S MALLELIL INDUSTRIES PVT LTD,PATHANAMTHITTA vs THE ITO , THIRUVALLA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
VIJAYALEKSHMI K S,TRIVANDRUM vs ITO WARD1(3), TRIVANDRUM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
M/S GRYPHONS INDIA CONSTRUCTIONS,KOZHIKODE vs ACIT CIRCLE 2(1), KOZHIKODE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
M/S SAFA ENTERPRISES ,KODUNGALLUR vs THE ACIT , RANGE 2 ,CIRCLE 1, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
M/S SAFA ENTERPRISES ,KODUNGALLUR vs THE ACIT , RANGE 2 , THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
LIFE SPAN INFRASTRUCTURE ( INDIA) PVT LTD,TRIVANDRUM vs THE ITO WARD 2(5), TRIVANDRUM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
KANNUR DISTRICT POLICE COOPERATIVE SOCIETY,KANNUR vs ITO, WARD -1 & TPS, KANNUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
ARYAND SERVICE CO-OPRERATIVE BANK LTD,ARYAND vs I.T.O, WARD-2(3), KAWDIAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
SANATANA DHARMA VIDYASALA,ALAPPUZHA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI, KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
SANATANA DHARMA EDUCATIONAL AND CULTURAL SOCIETY,ALAPPUZHA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI, KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1(1), KOZHIKODE vs N K MOHAMMED ALI AND BROS, KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
MANEKAL BHAGAVANJI,KOCHI vs INCOME TAX OFFICER WARD 2(4) NON CORPORATE (PRESENT), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KANAN DEVAN HILLS PLANTATIONS COMPANY PRIVATE LTD,MUNNAR vs DCIT, CORPORATE CIRCLE-1(1), COCHIN
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KERALA GAZETTED OFFICERS CO-OPERATIVE SOCIETY LIMITED NO. T-424,TRIVANDRUM vs THE INCOME TAX OFFICER, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
MELATHUR SERVICE CO-OPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD-4, TIRUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
THE CHANGANACHERY NORTH SERVICE CO OPERATIVE BANK NO 3849,VAZHAPPALLY-CHANGANACHERRY vs INCOM TAX OFFICER, THIRUVALLA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
SAJEENDRAN SADANANADAN,ALAPPUZHA vs THE INCOME TAX OFFICER, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
INCOME TAX OFFICER, WARD 1 AND TPS, KANNUR, KANNUR vs PUDUCHERI RAGHAVAN VENUGOPAL, THALASSERY, KANNUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
