ITAT Cochin Bench

5,691 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM vs THOMAS MUTHOOT, PATHANAMTHITTA

ITA 14/COCH/2024[2020-21]Status: Disposed27/9/2024AY 2020-21

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM vs THOMAS GEORGE MUTHOOT, ERNAKULAM

ITA 13/COCH/2024[2020-21]Status: Disposed27/9/2024AY 2020-21

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, KERALA vs THOMAS JOHN MUTHOOT, THIRUVANANTHAPURAM

ITA 12/COCH/2024[2020-21]Status: Disposed27/9/2024AY 2020-21

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

TAG CHEMICALS (INDIA) PRIVATE LTD,ERNAKULAM vs ACIT CIRCLE 1(1) , TRIVANDRUM

ITA 678/COCH/2023[2016-17]Status: Disposed27/9/2024AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

NIRMALA DEVI MADHUSOODHANAN NAIR MADHAVIKUTTY,TRIVANDRUM vs THE ITO WARD 1(3), TRIVANDRUM

ITA 404/COCH/2023[2011-12]Status: Disposed27/9/2024AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

DCIT CIRCLE 1(1), TRIVANDRUM vs M/S STATE BANK OF TRAVANCORE RETIRED EMPLOYEES MEDICAL BENEFIT SCHEME, TRIVANDRUM

ITA 401/COCH/2023[2014-15]Status: Disposed27/9/2024AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

M/S. VIJAYALAXMICASHEW CO.,,KOLLAM vs THE ACIT CIRCLE-1, KOLLAM

ITA 375/COCH/2023[2013-14]Status: Disposed27/9/2024AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

MASCOT INDUSTRIES,KANNUR vs DCIT CIRCLE 1(1), KANNUR

ITA 359/COCH/2023[2006-07]Status: Disposed27/9/2024AY 2006-07

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

CONDIS INDIA HEALTHCARE PRIVATE LIMITED,TRIVANDRUM vs ACIT CIRCLE 1(1), TRIVANDRUM

ITA 356/COCH/2023[2015-16]Status: Disposed27/9/2024AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

CONDIS INDIA HEALTHCARE PRIVATE LIMITED,TRIVANDRUM vs ACIT CIRCLE 1(1), TRIVANDRUM

ITA 355/COCH/2023[2014-15]Status: Disposed27/9/2024AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

CONDIS INDIA HEALTHCARE PRIVATE LIMITED,TRIVANDRUM vs ACIT CIRCLE 1(1), TRIVANDRUM

ITA 354/COCH/2023[2013-14]Status: Disposed27/9/2024AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

M/S ACHUTHAN PILLAI AND COMPANY,KOCHI vs ACIT , CIRCLE 1, MATTANCHERY

ITA 277/COCH/2023[2008-09]Status: Disposed27/9/2024AY 2008-09

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

M/S ACHUTHAN PILLAI AND COMPANY,KOCHI vs ACIT , CIRCLE 1, MATTANCHERY

ITA 276/COCH/2023[2007-08]Status: Disposed27/9/2024AY 2007-08

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

M/S ACHUTHAN PILLAI AND COMPANY,KOCHI vs ACIT , CIRCLE 1, MATTANCHERY

ITA 275/COCH/2023[2003-04]Status: Disposed27/9/2024AY 2003-04

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

SUPER NOVA PLYWOODS,PERUMBAVOOR vs THE ITO , WARD 3, ALUVA

ITA 238/COCH/2023[2011-12]Status: Disposed27/9/2024AY 2011-12

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

KALIKAVU SERVICE CO-OPERATIVE BANK LIMITED,KALIKAVU vs ITO, WARD-2, TIRUR

ITA 375/COCH/2024[2018-2019]Status: Disposed26/9/2024AY 2018-2019

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

KALIKAVU SERVICE CO-OPERATIVE BANK LIMITED,KALIKAVU vs ITO, WARD-2, TIRUR

ITA 374/COCH/2024[2008-2009]Status: Disposed26/9/2024AY 2008-2009

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

DCIT, CORPORATE CIRCLE-1(1),KOCHI vs M/S GEOJIT FINANCIAL SERVICES LTD, KOCHI

ITA 363/COCH/2024[AY 2018-2019]Status: Disposed26/9/2024

Shri Waseem Ahmed, Accountant Memberand Shri Soundararajan K. (Judicial Member)

VAM GROUP HI-TECH ENGINEERING PRIVATE LIMITED,ALAPPUZHA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ALAPPUZHA, ALAPPUZHA

ITA 346/COCH/2024[2012-13]Status: Disposed26/9/2024AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

PUTHOOKKADAN ABDULLA NOUSHAD,KOTTAYAM vs THE ITO WARD 4, KOTTAYAM

ITA 733/COCH/2023[2010-11]Status: Disposed26/9/2024AY 2010-11

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)