ITAT Cochin Bench
5,691 judgments
AKAMALA SRI DHARMASASTHA KSHETHARA TRUST,AKAMALA vs ITO, WARD-2(1), TRICHUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
UNNIKRISHNAN,PALAKKAD vs ITO, WARD-2, PALAKKAD
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
NEW KABLE POINT,THRISSUR vs ITO, WARD-2(1), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
M/S THE GENERAL INSURANCE EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,ERNAKULAM vs ITO, NON CORPORATE WARD 1 (5), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
INDIRA GANDHI MEMORIAL TRUST,NELLIKUZHY P.O vs JOINT COMMISSIONER OF INCOME TAX (EXEMPTIONS), ERNAKULAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PONKOTTARAM,KUTHUPARAMBA vs ITO, WARD-2, KANNUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
KOIKKARA PAPPU ROY,ERNAKULAM vs INCOME TAX OFFICER, ALUVA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
KOIKKARA PAPPU ROY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, ALUVA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
KOIKKARA PAPPU ROY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, ALUVA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
SHERTHALA TALUK SMALL COIR PRODUCERS.,CHERTHALA vs THE INCOME TAX OFFICER., ALAPPUZHA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PHARMA CARE,KANNUR vs ITO, KANNUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
MARINE BUSINESS ASSOCIATES,KANNUR vs ITO, KANNUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
GEEVARGHESE YOHANNAN CHARITABLE TRUST,TRIVANDRUM vs CIT EXEMPTIONS , KOCHI
Shri Waseem Ahmed, AccountantMemberand Shri Soundararajan K., JudicialMember Geevarghese Yohannan Charitable Trust 12-H Capitol Centre, Statue Thiruvananthapuram 605001 [PAN: AAbtg3042k] vs. CIT(Exemption) 2nd Floor, San Juan Towers Old Rly. Station Road Kochi 682018
ARUNKUMAR PUTHIGE ,KANNUR vs THE ITO WARD 1 & TPS, KANNUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
MR. V.P ABDUL KAREEM,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE, KOZHIKODE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
MR. V.P ABDUL KAREEM,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE, KOZHIKODE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
MR. V.P ABDUL KAREEM,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE, KOZHIKODE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
NEDUMONCAVU RURAL COOPERATIVE SOCIETY LTD NO Q1432,KOLLAM vs AO W 2, KOLLAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
GAJANANA CHARITABLE TRUST,KANHANGAD vs CIT(EXEMPTION), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
SRI BHUVANENDRA EDUCATION TRUST,KANHANGAD vs CIT(EXEMPTION), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)