ITAT Cochin Bench

5,691 judgments

G.C VIDYADEVI,KOLLAM vs THE ITO WARD 5, ALAPPUZHA

ITA 280/COCH/2023[2015-16]Status: Disposed15/10/2024AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

M/S. FOCUSSED SOLUTIONS INC.,ERNAKULAM vs THE ITO, NON-CORPORATE WARD 2(5), KOCHI, KOCHI

ITA 793/COCH/2022[2014-2015]Status: Disposed15/10/2024AY 2014-2015

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

CLINT MARTEL WILFRED,ERNAKULAM vs COMMISSIONER OF INCOME TAX APPEAL CIT (A) BENGALURU - 12, BENGALURU

ITA 59/COCH/2024[2011-2012]Status: Disposed3/10/2024AY 2011-2012

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

KUMAR MADHAVANPILLAI.S,THIRUVANANTHAPURAM vs ITO, WARD-1(4), TRIVANDRUM

ITA 461/COCH/2024[2017-2018]Status: Disposed3/10/2024AY 2017-2018

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

VENGALI ABDUL KHADER,PATTAMBI vs ACIT, CENTRAL CIRCLE, THRISSUR

ITA 46/COCH/2024[2018-2019]Status: Disposed3/10/2024AY 2018-2019

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

SREE ANJANEYA MEDICAL TRUST,KOZHIKODE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (1), KOZHIKODE

ITA 205/COCH/2024[2007-08]Status: Disposed3/10/2024AY 2007-08

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

VEDA SROUTHA GURUKULAM,EDAPPAL, MALAPPURAM vs COMMISSIONER OF INCOME TAX, EXEMPTION

ITA 170/COCH/2024[NOT APPLICABLE]Status: Disposed3/10/2024

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

CHEMBAN MOIDEEN KUTTY,MALAPPURAM vs ITO, WARD-3, TIRUR

ITA 16/COCH/2024[2017-2018]Status: Disposed3/10/2024AY 2017-2018

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

RAJESHWARI C MENON,THRISSUR vs DCIT ,INTERNATIONAL TAXATION, KOCHI

ITA 616/COCH/2023[2013-14]Status: Disposed3/10/2024AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

JAYALAKSHMI C MENON,THRISSUR vs DCIT INTERNATIONAL TAXATION, KOCHI

ITA 615/COCH/2023[2013-14]Status: Disposed3/10/2024AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

SATISH KISHORE C MENON,THRISSUR vs DCIT INTERNATIONAL TAXATION, KOCHI

ITA 614/COCH/2023[2013-14]Status: Disposed3/10/2024AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

MS.GREENFUELS AND SERVICES,KOZHIKKODE vs THE ITO, KOZHIKKODE

ITA 481/COCH/2023[2014-15]Status: Disposed3/10/2024AY 2014-15

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

M/S.GREEN FUELS AND SERVICES,KOZHIKKODE vs ITO, KOZHIKKODE

ITA 480/COCH/2023[2013-14]Status: Disposed3/10/2024AY 2013-14

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

FAROOK ISLAHI TRUST,KOZHIKODE vs THE ITO EXEMPTION WARD 2, KOZHIKODE

ITA 353/COCH/2023[2022-23]Status: Disposed3/10/2024AY 2022-23

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

PALLATH NAFEESA,MALAPPURAM vs ITO, TIRUR

ITA 118/COCH/2023[2015-16]Status: Disposed3/10/2024AY 2015-16

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

SREE NARAYANA CHARITABLE TRUST,TRIVANDRUM vs INCOME TAX OFFICER EXEMPTION, TRIVANDRUM, TRIVANDRUM

ITA 96/COCH/2024[AY 2017-18]Status: Disposed30/9/2024

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

MANOJ PULIMOOTTIL MATHEW,KOTTAYAM vs INCOME TAX OFFICER, INCOME TAX OFFICE KOTTAYAM

ITA 58/COCH/2024[2016-17]Status: Disposed30/9/2024AY 2016-17

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

INDIRA GANDHI MEMORIAL TRUST,NELLIKUZHY, KOTHAMANGALAM vs JOINT COMMISSIONER OF INCOME TAX(EXEMPTION), ERNAKULAM

ITA 54/COCH/2024[2012-13]Status: Disposed30/9/2024AY 2012-13

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)

THE BALUSSERY REGIONAL CO-OPERATIVE BANK LIMITED,BALUSSERY vs ITO, WARD-2(2), CALICUT

ITA 396/COCH/2024[2020-2021]Status: Disposed30/9/2024AY 2020-2021

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

AKAMALA SRI DHARMASASTHA KSHETHRA TRUST,AKAMALA vs ITO, WARD-2, TRICHUR

ITA 391/COCH/2024[2014-2015]Status: Disposed30/9/2024AY 2014-2015

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)