ITAT Cochin Bench
5,691 judgments
CENTRE OF SCIENCE AND TECHNOLOGY FOR RURAL DEVELOPMENT,AYYANTHOLE, THRISSUR vs INCOME TAX OFFICER, SAKTHANTHAMPURAN NAGAR, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
ANIL KUMAR K K,KOZHIKODE vs ACIT, KOZHIKODE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
KALATHIL PARAMBIL SOMANATHAN SAJUNATH,KANNUR vs ITO, WARD-2, KANNUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
KUNHI KOYATHENGAL SALIM THANGAL MULLAKOYA THANGAL,THRISSUR vs DEPUTY COMMISSIONER OF INCOME TAX, KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
KIZHAKKANIKODE THANKAPPAN MANOJKUMAR,PALAKKAD vs DCIT(INTERNATIONAL TAXATION), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
KIZHAKKANIKODE THANKAPPAN MANOJKUMAR,PALAKKAD vs DCIT(INTERNATIONAL TAXATION), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
KAIPPALLIL JEWELLERS,ALAPPUZHA vs THE ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE, ALAPPUZHA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
TOWNHOMES VILLAS AND APARTMENTS PRIVATE LIMITED,ERNAKULAM vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
TOWNHOMES VILLAS AND APPARTMENTS PRIVATE LIMITED,ERNAKULAM vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
THOMAS JOHN MUTHOOT,THIRUVANANTHAPURAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1 , THIRUVALLA, TRIVANDRUM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
ARUN THOMAS,CHENGANNUR, ALAPPUZHA, KERALA vs INCOME TAX AUTHORITY, NATIONAL E-ASSESSMENT CENTRE, DELHI, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
ARUN THOMAS,CHENGANNUR, ALAPPUZHA, KERALA vs ACIT, CIRCLE,THIRUVALLA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
M/S.KERALA CARS P.LTD,COCHIN vs ACIT CORPORATE CIRCLE 1(2), COCHIN
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
KOOL HOME BUILDERS,ERNAKULAM-MARADU vs PRINCIPAL COMMISSIONER OF INCOME TAX, ERNAKULAM,KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
VETTUVANTHODI ABDUL AZEEZ,KOZHIKODE vs ACIT CIRCLE 2(1), KOZHIKODE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
MUHAMMED SUNEER,ALUVA vs ACIT CIRCLE 1, ALUVA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
US TECHNOLOGY INTERNATIONAL P. LTD,TRIVANDRUM vs THE ACIT, TRIVANDRUM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
PANATTU URUMIS CHACKO,ERNAKULAM vs THE INCOME TAX OFFICER, NON CORPORATE WARD 1(1), KOCHI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
BHIMA JEWELLERS AND DIAMONDS,ATTINGAL vs THE ADDITIONAL OR JOINT OR DEPUTY OR ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
JIMMY GEORGE,KOTTAYAM vs THE ITO CIRCLE & TPS, KOTTAYAM
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
