ITAT Cochin Bench
5,691 judgments
ASSISTANT DIRECTOR OF INCOME-TAX(EXEMPTION), TRIVANDRUM vs ELECTRONICS TECHNOLOGY PARKS- KERALA, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
ASSISTANT DIRECTOR OF INCOME-TAX(EXEMPTION), TRIVANDRUM vs ELECTRONICS TECHNOLOGY PARKS- KERALA, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KERALA SHIPPING AND INLAND NAVIGATION CORPORATION LIMITED,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX , CORPORATE CIRCLE 1(1), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
PUDUKAD SERVICE CO-OPERATIVE BANK LTD,PUDUKAD vs ITO, WARD-2(1), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
ANABAGILU SHAMSUDDIN HARRIS,KASARAGOD vs I T O, WARD-1, KASARAGOD
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
PULLUR SERVICE CO OPERATIVE BANK NO 550,PULLUR vs INCOME TAX OFFICER, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
PULLUR SERVICE CO OPERATIVE BANK NO 550,PULLUR vs INCOME TAX OFFICER, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
THE EZHUMATTOOR SERVICE CO-OPERATIVE BANK LIMITED NO 1546,PATHANAMTHITTA vs ITO, WARD-2, THIRUVALLA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
JIBU JOHN,PATHANAMTHITTA vs DCIT CIRCLE INTERNATIONAL TAXATION, TRIVANDRUM, THIRUVANANTHAPURAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
PRATAP R NAIR, LEGAL REPRESENTATIVE OF K RAVINDRANATHAN NAIR,KOLLAM vs DCIT, CENTRAL CIRCLE, KOLLAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PRATAP R NAIR,KOLLAM vs DCIT, CENTRAL CIRCLE, KOLLAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PRATAP R NAIR,KOLLAM vs DCIT, CENTRAL CIRCLE, KOLLAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PRATAP R NAIR,KOLLAM vs DCIT,CENTRAL CIRCLE, KOLLAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PRATAP R NAIR,KOLLAM vs DCIT, CENTRAL CIRCLE, KOLLAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
CENTRE FOR HERITAGE STUDIES,THRIPUNITHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
CENTRE OF SCIENCE AND TECHNOLOGY FOR RURAL DEVELOPMENT,AYYANTHOLE, THRISSUR vs INCOME TAX OFFICER, WARD-1(1), SHAKTHANTHAMPURAN NAGAR, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
CENTRE OF SCIENCE AND TECHNOLOGY FOR RURAL DEVELOPMENT,AYYANTHOLE, THRISSUR vs INCOME TAX OFFICER, SHAKTHANTHAMPURAN NAGAR, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
CHEMMAGNAT KUNJAYYAPPAN RUGMANI,THRISSUR vs ACIT, CIRCLE-2(1), THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
CENTRE OF SCIENCE AND TEHCNOLOGY FOR RURAL DEVELOPMENT,AYYANTHOLE, THRISSUR vs INCOME TAX OFFICER, SHAKTHANTHAMPURAN NAGAR, THRISSUR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
CENTRE OF SCIENCE AND TECHNOLOGY FOR RURAL DEVELOPMENT,AYYANTHOLE, THRISSUR vs INCOME TAX OFFICER, SHAKTHANTHAMPURAN NAGAR
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
