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ITAT Cochin Bench

5,691 judgments

THE MANNARGHAT RUBBER ESTATES PVT LTD,PALGHAT vs THE ACIT CIRCLE 1, PALAKKAD

ITA 297/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VARAPPILLYKUDI ABDULRAHIMAN SHOUKATHALI,KOTHAMANGALAM vs THE ITO WARD 1, THODUPUZHA

ITA 294/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PRIME MARKETING,KANNUR vs THE ITO WARD 1 & TPS, KANNUR

ITA 281/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S.KERALA CARS P.LTD,COCHIN vs ACIT CORPORATE CIRCLE 1(1), COCHIN

ITA 270/COCH/2023[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S.KERALA CARS P.LTD,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

ITA 155/COCH/2023[2019-20]Status: Disposed23/10/2024AY 2019-20

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

M/S.KERALA CARS P.LTD,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

ITA 154/COCH/2023[2018-19]Status: Disposed23/10/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MIDHUN JOSHY,ERNAKULAM vs ITO NON CORP WARD 1(3), KOCHI

ITA 142/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MRS JULIE PRADEESH,KOCHI vs PCIT (CENTRAL), KOCHI

ITA 123/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SAHEED PALKKANDY KOTTOTH,KANNUR vs DCIT INTERNATIONAL TAXATION, KOCHI

ITA 107/COCH/2023[2010-11]Status: Disposed23/10/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

BEAVER ESTATES PRIVATE LIMITED,KOCHI vs ASSISTANT COMMISSIONER OF INCOME TAX , CORPORATE RANGE 1, KOCHI

ITA 896/COCH/2022[2009-10]Status: Disposed23/10/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

GOOD HOMES PRIVATE LIMITED,KOCHI vs ASST COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), KOCHI

ITA 893/COCH/2022[2009-10]Status: Disposed23/10/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SRI.A. KAMALUDEEN THANGAL,TRIVANDRUM vs THE DCIT, TRIVANDRUM

ITA 82/COCH/2021[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SRI.A. KAMALUDEEN THANGAL,TRIVANDRUM vs THE DCIT, TRIVANDRUM

ITA 80/COCH/2021[2009-10]Status: Disposed23/10/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SRI.A. KAMALUDEEN THANGAL,TRIVANDRUM vs THE DCIT, TRIVANDRUM

ITA 79/COCH/2021[2008-09]Status: Disposed23/10/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SRI.A. KAMALUDEEN THANGAL,TRIVANDRUM vs THE DCIT, TRIVANDRUM

ITA 77/COCH/2021[2006-07]Status: Disposed23/10/2024AY 2006-07

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE ITO, KOCHI vs M/S.REALITY PROJECTS AND ENTERTAINMENTS P. LTD, PUDUCHERRY

ITA 116/COCH/2020[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THEDCIT, COCHIN vs M.S COCHIN INTERNATIONAL AIRPORT LTD, COCHIN

ITA 304/COCH/2017[2007-08]Status: Disposed23/10/2024AY 2007-08

Shri SATBEER SINGH GODARA (Judicial Member), Shri AMARJIT SINGH (Accountant Member)

THE DCIT, COCHIN vs M.S COCHIN INTERNATIONAL AIRPORT LTD, COCHIN

ITA 193/COCH/2017[2012-13]Status: Disposed23/10/2024AY 2012-13

Shri SATBEER SINGH GODARA (Judicial Member), Shri AMARJIT SINGH (Accountant Member)

THE DCIT, COCHIN vs M/S.COCHIN INTERNATIONAL AIRPORT LTD, COCHIN

ITA 167/COCH/2017[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri SATBEER SINGH GODARA (Judicial Member), Shri AMARJIT SINGH (Accountant Member)

THE DCIT, COCHIN vs M/S.COCHIN INTERNATIONAL AIRPORT LTD, COCHIN

ITA 166/COCH/2017[2010-11]Status: Disposed23/10/2024AY 2010-11

Shri SATBEER SINGH GODARA (Judicial Member), Shri AMARJIT SINGH (Accountant Member)