ITAT Cochin Bench

5,691 judgments

KNS HAJEE SHAIK LABBAI SAHIB COMPANY PVT LTD,KOZHIKODE vs THE ITO CIRCLE1 (1) & TPS, KOZHIKODE

ITA 442/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M RADHAKRISHNAN NAIR,ERNAKULAM vs THE ITO WARD 2(3), KOCHI

ITA 441/COCH/2023[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

LIBO JOHN,THODUPUZHA vs THE ITO WARD 1 & TPS , THODUPUZHA

ITA 440/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

JUNAID VAVERUKUNNEL PAREED,IDUKKI vs THE ITO WARD 1 & TPS, THODUPUZHA

ITA 438/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MUTHOOT BANKERS,KOLLAM vs THE ACIT , CIRCLE 1, KOLLAM

ITA 431/COCH/2023[2005-06]Status: Disposed23/10/2024AY 2005-06

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SAHRUDAYA WESCO CREDIT,ERNAKULAM vs CIT EXEMPTION, KOCHI

ITA 430/COCH/2023[2022-23]Status: Disposed23/10/2024AY 2022-23

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SURABHI SURENDRANATHAN,KOZHIKODE vs THE ITO WARD 2 , KANNUR

ITA 423/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SEVABHARATHI ,ERUMELY vs CIT EXEMPTIONS , KOCHI

ITA 422/COCH/2023[2023-24]Status: Disposed23/10/2024AY 2023-24

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

CENTRE FOR ENVIRONMENT AND DEVELOPMENT,TRIVANDRUM vs CIT EXEMPTIONS, KOCHI

ITA 416/COCH/2023[2022-23]Status: Disposed23/10/2024AY 2022-23

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

CENTRE FOR ENVIRONMENT AND DEVELOPMENT,TRIVANDRUM vs CIT EXEMPTIONS, KOCHI

ITA 415/COCH/2023[2021-22]Status: Disposed23/10/2024AY 2021-22

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SURESH CHEMBAKARA APPUNNI,PALAKKAD vs THE ITO WARD 2, PALAKKAD

ITA 414/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

KAYAMKULAM CO-OP BANK LTD,ALAPPUZHA vs THE ITO WARD 2, ALAPPUZHA

ITA 386/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.BABY MEMORIAL HOSPITAL LTD,KOZHIKKODE vs THE ACIT,CIRCLE-1(1), KOZHIKKODE

ITA 340/COCH/2023[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

OJIN BAKERS & RESTAURANT,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE

ITA 338/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

RAJALAKSHMI: KAIRALI GAS AGENCIES,KOZHIKODE vs ACIT, KOZHIKODE

ITA 331/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

M/S KRIYA YOGA DHYANA KENDRA,PALAKKAD vs CIT EXEMPTIONS, KOCHI

ITA 329/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SRI.THOMAS CHACKO PROPRIETOR OF GROUP MUKKADAN,KCOHI vs ACIT WARD-2, KOCHI

ITA 326/COCH/2023[2021-22]Status: Disposed23/10/2024AY 2021-22

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SRI.THOMAS CHACKO PROPRIETOR OF GROUP MUKKADAN,KCOHI vs ACIT , KOCHI

ITA 325/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE ITO WARD 1 & TPS, THODUPUZHA vs VARAPPILLYKUDI ABDULRAHIMAN SHOUKATHALI, KOTHAMANGALAM

ITA 315/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE MANNARGHAT RUBBER ESTATES PVT LTD,PALGHAT vs THE ACIT CIRCLE 1, PALAKKAD

ITA 298/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)