ITAT Cochin Bench

5,691 judgments

VENKATESH NAIK MOHANDAS & SONS,CALICUT vs THE ACIT, KOZHIKKODE

ITA 561/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ABDUL JABBAR VAKKULATHIL,THRISSUR vs THE ITO, THRISSUR

ITA 555/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MR.MONI MANIYAT MATHEW,KOTHAMANGALAM vs THE ITO, THODUPUZHA

ITA 544/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOONAMMOOCHI PEOPLES SERVICE CO-OP BANK LTD,THRISSUR vs THE ITO WARD 2(1), THRISSUR

ITA 541/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CHENTRAPPINI SERVICE CO-OP BANK LTD,THRISSUR vs THE ITO WARD 2(1), THRISSUR

ITA 537/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CHENTRAPPINI SERVICE CO-OP BANK LTD,THRISSUR vs THE ITO WARD 2(1), THRISSUR

ITA 536/COCH/2023[2010-11]Status: Disposed23/10/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CHENTRAPPINI SERVICE CO-OPERATIVE BANK LTD.,THRISSUR vs ITO, THRISSUR

ITA 535/COCH/2023[2009-10]Status: Disposed23/10/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VELLIKULANGARA SERVICE CO-OPERATIVE BANK LTD,THRISSUR vs THE ITO, THRISSUR

ITA 492/COCH/2023[2008-09]Status: Disposed23/10/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ALEYAMMA ANTONY,ERNAKULAM vs THE ITO, KOCHI

ITA 491/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

GIJU PURAPADATHIL MATHAI,ERNAKULAM vs THE ACIT, KOCHI

ITA 490/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SAJEETHA,CALICUT vs ACIT, KOZHIKKODE

ITA 489/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KAYAMKULAM CO-OPERATIVE BANK LTD,ALAPPUZHA vs THE ITO, ALAPPUZHA

ITA 488/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KAYAMKULAM CO-OPERATIVE BANK LTD,ALAPPUZHA vs THE ITO , ALAPPUZHA

ITA 487/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KALKUNNEL MAR GEEVARGHESE SAHADA TRUST,KOTHAMANGALAM vs ITO, KOCHI

ITA 483/COCH/2023[2019-20]Status: Disposed23/10/2024AY 2019-20

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KALKUNNEL MAR GEEVARGHESE SAHADA TRUST,ERNAKULAM vs THE ITO, KOCHI

ITA 482/COCH/2023[2018-19]Status: Disposed23/10/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SHERAFUDHEEN THEYYAMPATTIL,MALAPPURAM vs THE ITO WARD 1, TIRUR

ITA 456/COCH/2023[2003-04]Status: Disposed23/10/2024AY 2003-04

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

PATRIC JOHN,TIRUVALLUR vs ACIT, ALAPPUZHA

ITA 452/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MURALEEDHARAN KALATHIL,COCHIN vs ACIT, KOCHI

ITA 449/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MATHA EDUCATIONAL INSTITUTIONS,COCHIN vs THE ITO,EXEMPTION WARD , KOCHI

ITA 448/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VENKATESWARA DIVAKARA SHENONY,ERNAKULAM vs ACIT NON CORP WARD 2(1), KOCHI

ITA 447/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)