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ITAT Cochin Bench

5,691 judgments

LOTS SHIPPING LIMITED,KOCHI vs JCIT TDS, KOCHI

ITA 608/COCH/2023[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

LOTS SHIPPING LIMITED,KOCHI vs JCIT TDS , KOCHI

ITA 607/COCH/2023[2010-11]Status: Disposed23/10/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

P C CHERIAN,ALAPPUZHA vs DCIT, ALAPPUZHA

ITA 604/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MR.ELINJIKKAL DEVASSYKUTTY REJU,THRISSUR vs ACIT NON CORPORATE CIRCLE 1(2), THRISSUR

ITA 588/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CHIRAMAL KUNJAVOO CHAKUNNY GEORGE,TRICHUR vs THE ITO WARD 2(2), THRISSUR

ITA 587/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SREENI PARAMESWARAN,ERNAKULAM vs THE ITO WARD 2(1), RANGE 2, KOCHI

ITA 581/COCH/2023[2008-09]Status: Disposed23/10/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THANIKKAMATTATHIL CHACKO MANI,ERNAKULAM vs THE ACIT, CIRCLE 1 , ALUVA

ITA 579/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SMT. SOBHANAKUMARI,TRIVANDRUM vs THE ITO WARD 1(3), TRIVANDRUM

ITA 577/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASPINWALL AND COMPANY LTD,KOCHI vs THE DCIT CORPORATE CIRCLE 1(1), KOCHI

ITA 576/COCH/2023[F.Y.2017-18]Status: Disposed23/10/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASPINWALL AND COMPANY LTD,KOCHI vs DCIT CORPORATE CIRCLE 1(1), KOCHI

ITA 575/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASPINWALL AND COMPANY LTD,KOCHI vs DCIT CORPORATE CIRCLE 1(1), KOCHI

ITA 574/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASPINWALL AND COMPANY LTD,KOCHI vs DCIT CORPORATE CIRCLE 1(1) RANGE 1, KOCHI

ITA 573/COCH/2023[2010-11]Status: Disposed23/10/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASPINWALL AND COMPANY LTD,KOCHI vs DCIT CORPORATE CIRCLE 1(1), KOCHI

ITA 572/COCH/2023[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MANAMBOOR SERVICE CO-OP BANK LTD,TRIVANDRUM vs THE ITO WARD 2(1), TRIVANDRUM

ITA 571/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

BHIMA GOLD AND DIAMONDS,ADOOR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLLAM

ITA 570/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M DASANCIEIT,KOZHIKKODE vs ITO, KOZHIKKODE

ITA 567/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M DASAN CIEIT,KOZHIKKODE vs THE ITO, KOZHIKKODE

ITA 566/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MDASAN CIEIT,KOZHIKKODE vs THE ITO, KOZHIKKODE

ITA 565/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M DASAN CIEIT,KOZHIKKODE vs THE ITO, KOZHIKKODE

ITA 564/COCH/2023[2012-13]Status: Disposed23/10/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M DASAN CIEIT,KOZHIKKODE vs THE ITO (TDS), KOZHIKKODE

ITA 563/COCH/2023[2011-12]Status: Disposed23/10/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)