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ITAT Cochin Bench

5,691 judgments

EEPEES DEVELOPERS PRIVATE LIMITED,KOZHIKODE vs ASSISTANT COMMISSIONER OF INCOME TAX, KOZHIKODE

ITA 692/COCH/2023[2012-2013]Status: Disposed23/10/2024AY 2012-2013

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

EEPEES DEVELOPERS PRIVATE LIMITED,KOZHIKODE vs ASSISTANT COMMISSIONER OF INCOME TAX, KOZHIKODE

ITA 691/COCH/2023[2011-2012]Status: Disposed23/10/2024AY 2011-2012

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

EEPEES DEVELOPERS PRIVATE LIMITED,KOZHIKODE vs ASSISTANT COMMISSIONER OF INCOME TAX, KOZHIKODE

ITA 690/COCH/2023[2010-2011]Status: Disposed23/10/2024AY 2010-2011

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

P.K SAJEEV & COMPANY,IDUKKI vs INCOME TAX OFFICER, THODUPUZHA

ITA 684/COCH/2023[2012-13]Status: Disposed23/10/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

SHRI VISHWAMBHARAN BHASKARAN,TRIVANDRUM vs THE DCIT ( INTERNATIONAL TAXATION), TRIVANDRUM

ITA 683/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

DARWIN CRUIZ MANUEL,KOLLAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, TRIVANDRUM

ITA 680/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PARAMMAL KADEEJA,RANDATHANI vs INCOME TAX OFFICER (WARD 1), TIRUR

ITA 673/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

INNOVATIVE MARKETING GROUP,AREACODE vs INCOME TAX OFFICER-WARD 2, TIRUR

ITA 658/COCH/2023[2008-09]Status: Disposed23/10/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

NEW GIRIJA JEWELLERS,KASARGOD vs THE ITO WARD 1, KASARGOD

ITA 654/COCH/2023[2006-07]Status: Disposed23/10/2024AY 2006-07

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ROLE AGENCIES,KUMBALAM vs INCOME TAX OFFICER, ERNAKULAM

ITA 643/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PUTHIYA PURAYIL IBRAHIM ,KANNUR vs DCIT , INTL. TAXATION, KOCHI

ITA 630/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

P V SADASIVA CINEMA PVT LTD,MALAPPURAM vs THE ACIT CENTRAL CIRCLE, THRISSUR

ITA 626/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

P V SADASIVA CINEMA PVT LTD,MALAPPURAM vs THE ACIT CENTRAL CIRCLE, THRISSUR

ITA 625/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

P V SADASVA CINEMA PVT LTD,MALAPPURAM vs THE ACIT , CENTRAL CIRCLE, THRISSUR

ITA 624/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PRINCY JOSEKUTTY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I, ERNAKULAM

ITA 621/COCH/2023[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

PRINCY JOSEKUTTY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I, ERNAKULAM

ITA 620/COCH/2023[2014-15]Status: Disposed23/10/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

PRINCY JOSEKUTTY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I, ERNAKULAM

ITA 619/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

PRINCY JOSEKUTTY,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I, ERNAKULAM

ITA 618/COCH/2023[2012-13]Status: Disposed23/10/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MUTHOOT BANKERS,TRIVANDRUM vs THE ACIT CIRCLE 1(2), TRIVANDRUM

ITA 610/COCH/2023[2013-14]Status: Disposed23/10/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

MUTHOOT BANKERS,TRIVANDRUM vs THE ACIT CIRCLE 1(2), TRIVANDRUM

ITA 609/COCH/2023[2008-09]Status: Disposed23/10/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)