ITAT Cochin Bench
5,691 judgments
NEDUMKUNNAM SERVICE CO-OPERATIVE BANK LTD.NO.1301,KOTTAYAM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
RADHA MADANAGOPALAN ,KOCHI vs THE ITO, WARD-3, ALUVA, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THASLIM JAKSON,KOZHIKODE vs INCOME TAX OFFICER, KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
OMASSERY MERCANTIL CO-OPERATIVE SOCITY LTD.,KOZHIKODE vs THE INCOME TAX OFFICER, WARD2(3), KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
JAVED AKTHAR,POTTAKUZHI ROAD JUNCTION KALOO vs ITO, NON CORP WARD 1(1), KOCHI, CENTRAL REVENUE BUILDING
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
M/S. GLOBAL WAVE TECHNOLORIES PVT.LTD.,COCHIN vs THE INCOME TAX OFFICER, CORPORATE CIRCLE 1(2), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S. GLOBAL WAVE TECHNOLOGIES PVT.LTD.,COCHIN vs THE INCOME TAX OFFICER, CORPORATE CIRCLE 1(2), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S.GLOBAL WAVE TECHNOLOGIES PVT.LTD.,COCHIN vs THE INCOME TAX OFFICER,CORPORATE CIRCLE 1(2), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S. GLOBAL WAVE TECHNOLOGIES PVT.LTD.,COCHIN vs THE INCOMETHE INCOME TAX OFFICER, CORPORATE CIRCLE 1(2) , KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THOMAS CHACKO,KOCHI vs THE DCIT KOCHI CIRCLE 1(1), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
APTIV CONNECTION SYSTEMS INDIA PRIVATE LIMITED,KOCHI, KERALA vs DEPUTY COMMISSIONER OF INCOME-TAX, CORPORATE CIRCLE 1(1), ERNAKULAM, KERALA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
PULLUVILA FISHERMAN DEVELOPMENT WELFARE CO-OPERATIVE SOCIETY.,TRIVANDRUM vs THE INCOME TAX OFFICER, WARD-2(2), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
APTIV CONNECTION SYSTEMS INDIA PRIVATE LIMITED,KOCHI, KERALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), KOCHI, KERALA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
APTIV CONNECTION SYSTEMS INDIA PRIVATE LIMITED,KOCHI, KERALA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CORPORATE CIRCLE 1(1), KOCHI, ERNAKULAM, KERALA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE KAREEPPA PANCHAYATH SERVICE CO-OPERATIVE BANK LTD.D,KOLLAM vs THE ITO, KOLLAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
JEWEL HOMES PVT LTD,KOCHI vs THE DCIT CIRCLE 1(2), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
NAVODHYA KURIES PVT LTD.,THRISSUR vs INCOME TAX OFFICER,WARD-1(2), THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
NAVANEETH VISHNU,THRISSUR vs F INCOME TAX, CIRCLE 2(1)DY.COMMISSIONER O, THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S GEMWOOD (DIVISIONSOF GMD INTERNATIONAL),ERNAKULAM vs THE ACIT,NON-CORPORATE CIRCLE 1(1), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
INCOME TAX OFFICER, THIRUVANANTHAPURAM vs MUNDELA SERVICE COOPERATIVE BANK, THIRUVANANTHAPURAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
