ITAT Cochin Bench

5,691 judgments

ATTINKARA ELECTRONICS,CHENGANNUR vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

ITA 564/COCH/2024[2015-16]Status: Disposed23/10/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SOUTH INDIAN BANK LIMITED,THRISSUR vs DCIT, THRISSUR

ITA 288/COCH/2024[2019-2020]Status: Disposed23/10/2024AY 2019-2020

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SOUTH INDIAN BANK LIMITED,THRISSUR vs ACIT, CIRCLE 1(1)& TPS, THRISSUR

ITA 286/COCH/2024[2014-2015]Status: Disposed23/10/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SOUTH INDIAN BANK LIMITED ,THRISSUR vs ACIT, CIRCLE 1(1), THRISSUR

ITA 285/COCH/2024[2013-2014]Status: Disposed23/10/2024AY 2013-2014

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SOUTH INDIAN BANK LIMITED,THRISSUR vs JCIT, RANGE-1, THRISSUR

ITA 283/COCH/2024[2008-2009]Status: Disposed23/10/2024AY 2008-2009

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SOUTH INDIAN BANK LIMITED,THRISSUR vs JCIT, CIRCLE-1(1), THRISSUR

ITA 233/COCH/2024[2006-2007]Status: Disposed23/10/2024AY 2006-2007

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SOUTH INDIAN BANK LIMITED,THRISSUR vs ACIT, CIRCLE-1(1), THRISSUR

ITA 232/COCH/2024[2004-2005]Status: Disposed23/10/2024AY 2004-2005

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

BHAGHEERATHA ENGINEERING LTD, BHAGHEERATHA RESIDENCY,KACHERIPPADI vs DCIT, CORPORATE CIR(1), KOCHI

ITA 214/COCH/2024[2017-2018]Status: Disposed23/10/2024AY 2017-2018

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE CHNADRANAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD,CHANDRANAGAR vs ITO, WARD-2, PALAKKAD

ITA 162/COCH/2024[2015-2016]Status: Disposed23/10/2024AY 2015-2016

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE CHANDRANAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD,CHANDRANAGAR vs ITO, WARD-2, PALAKKAD

ITA 161/COCH/2024[2014-2015]Status: Disposed23/10/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CELESTIAL INFRASTRUCTURE PVT LTD,AMBALAMUGAL vs DCIT, CORPORATE CIRCLE-1(1), ERNALUAM

ITA 160/COCH/2024[2009-2010]Status: Disposed23/10/2024AY 2009-2010

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE BADAGARA CO-OPERATIVE RURAL BANK LTD,VADAGARA vs ITO, WARD-2(2), KOZHIKODE

ITA 131/COCH/2024[AY 2020-2021]Status: Disposed23/10/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

CHEERANCHIRA SERVICE CO-OPERATIVE BANK LIMITED,KOTTAYAM vs ITO, WARD 1& TPS, THIRUVALLA

ITA 127/COCH/2024[2018-2019]Status: Disposed23/10/2024AY 2018-2019

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PREETHI JOHN MUTHOOT,THIRUVANATHAPURAM vs DCIT/ CENTRAL CIRCLE, TRIVANDRUM

ITA 904/COCH/2023[2020-21]Status: Disposed23/10/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THOMAS CHANDY,KOTTAYAM vs NATIONAL E-ASSESSMENT CENTRE, KOCHI

ITA 880/COCH/2023[2018-19]Status: Disposed23/10/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

BALUSSERY COOPERATIVE URBAN BANK,KOZHIKODE vs ITO, KOZHIKODE

ITA 870/COCH/2023[2017-18]Status: Disposed23/10/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

INCOME TAX OFFICER, THIRUVANANTHAPURAM vs MUNDELA SERVICE COOPERATIVE BANK LIMITED NO.2433, THIRUVANANTHAPURAM

ITA 866/COCH/2023[2012-13]Status: Disposed23/10/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

HOTEL SEA PEARL,KOLLAM vs ACIT, CIRCLE 1, KOLLAM

ITA 858/COCH/2023[AY 2014-15]Status: Disposed23/10/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KURUVEETIL MANIKANDAN RAJAN,THRISSUR vs ITO, THRISSUR

ITA 829/COCH/2023[2012-13]Status: Disposed23/10/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SIBIN KURIAKOSE,KOKKOTTU vs ITO,NON-CRP WARD 1(4), KOCHI

ITA 828/COCH/2023[2016-17]Status: Disposed23/10/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)