ITAT Cochin Bench
5,691 judgments
KUNNATHAN MEERAVU ABBAS,PANIPRA vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 2,KOCHI, M G ROAD,ERNAKULAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
KUNNATHAN MEERAVU ABBAS,KUNNATHAN HOUSE vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 2,ERNAKULAM, M G ROAD
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
JOMY JACOB,MALAPPURAM vs THE ITO,WARD -3, TIRUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHEERANCHIRA SERVICE CO-OPERATIVE BANK LIMITED,KOTTAYAM vs ITO, WARD 1&TPS, THIRUVALLA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
BHAKTHAVALSALAM RAMDAS,PALAKKAD vs THE INCOME TAX OFFICER, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KARADEN PROPERTIES AND DEVELOPERS,KOZHIKODE vs ITO, KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
NAMBIATTUKUDI RAPPEL JOY,ERNAKULAM vs INCOME TAX OFFICER, WARD 2, ALUVA, ALUVA, ERNAKULAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
MANIYUR PANCHAYATH VANITHA SAHAKARANA SANGAM LTD. NO D 2896,KOZHIKODE vs ITO, WARD -2(2), KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
OLAVANNA SERVICE CO-OPERATIVE BANK LIMITED,CALICUT vs ITO, WARD-2(3), KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
CHAKKITTAPARA SERVICE CO-OPERATIVE BANK LTD,CHAKKITTAPARA vs ITO, WARD-2(1), KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
CHAKKITTAPARA SERVICE CO-OPERATIVE BANK LTD,CHAKKITTAPARA vs ITO, WARD-2(1), KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
CHAKKITTAPARA SERVICE CO-OPERATIVE BANK,CHAKKITTAPARA vs ITO,WARD-2(1), KOZHIKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
MY GLOBAL EXPRESS PRIVATE LIMITED,COCHIN vs INCOME TAX OFFICER, ERNAKULAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THUDANGANAD SERVICE CO-OPERATIVE BANK LTD,THUDANGANAD vs ITO, WARD-1, THODUPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KALADY KANJOOR RURAL CO-OPERATIVE BANK LTD,ERNAKULAM vs DCIT, KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
ROSHNI KURIAN,ERNAKULAM vs DCIT, CORPORATE CIRCLE 1(1), KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
CHERUVARAKONAM SERVICE CO-OPERATIVE BANK LTD,THIRUVANANTHAPURAM vs I.T.O, WARD-2(1), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
THE NATTIKA FIRKA COOPERATIVE RURAL BANK NO.F 1215,THRISSUR vs WARD 1 AND TPS, GURUVAYOOR, THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE NATTIKA FIRKA COOPERATIVE RURAL BANK LTD. NO. F 1251,THRISSUR vs WARD 1 AND TPS, GURUVAYOOR, THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE NATTIKA FIRKA COOPERATIVE RURAL BANK NO. F. 1251,THRISSUR vs WARD 1 AND TPS, GURUVAYOOR, THRISSUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
