ITAT Cochin Bench
5,691 judgments
KARUKUTTY MERCHANTS ASSOCIATION,KARUKUTTY, ANGAMALY vs INCOME TAX OFFICER, ALUVA
Shri Inturi Rama Rao (Accountant Member)
PULLAN PAULOSE PAUL,THRISSUR vs ITO, WARD 2 (4), THRISSUR
Shri Inturi Rama Rao (Accountant Member)
NARAYANA SWAMY RAJESH,PALAKKAD vs CENTRALISED PROCESSING CENTRE,INCOME TAX DEPARTMENT, BANGALORE
Shri Inturi Rama Rao (Accountant Member)
MEENTHRACKAL ABDUL KHADER SHAJAHAN,ALUVA vs THE ITO, ALUVA
Shri Inturi Rama Rao (Accountant Member)
SALKARA RESTAURANT,CALICUT vs THE ITO, KOZHIKKODE
Shri Inturi Rama Rao (Accountant Member)
M/S THE KALANAD SERVICE CO-OPERATIVE BANK LTD.,KASARAGOD vs ITO WARD 1 & TPS, KASARAGOD, KASARAGOD
Shri Inturi Rama Rao (Accountant Member)
M/S THE KALANAD SERVICE CO-OPERATIVE BANK LTD.,KASARAGOD vs ITO WARD 1 & TPS, KASARAGOD, KASARAGOD
Shri Inturi Rama Rao (Accountant Member)
M/S THE KADAKAM SERVICE CO-OPERATIVE BANK LTD.,KASARAGOD vs ITO WARD 1 & TPS, KASARAGOD, KASARAGOD
Shri Inturi Rama Rao (Accountant Member)
PRO-LIFE CHARITABLE TRUST,IRINJALAKUDA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
AARPEE'S CHARITABLE TRUST ,KOZHIKODE vs THE COMMISSIONER OF INCOME TAX( EXEMPTION), KOCHI
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
SONS OF THE IMMACULATE CONCEPTION OF INDIA,KOTTAYAM vs THE ACIT, KOTTAYAM
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K (Judicial Member)
PREETHA S NAIR,KOLLAM vs ITO, CIRCLE-1, KOLLAM
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
FACT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED NO E663,ERNAKULAM vs ITO, WARD-1, ALUVA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
C H MUHAMMED KOYA MEMMORIAL CHARITABLE CENTRE,KANHANGAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KUTHUPARAMBA SERVICE CO-OPERATIVE BANK LTD,KUTHUPARAMBA vs ITO, WARD-2, KANNUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SAHRIDAYA TRUST,KOLLAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI, KOCHI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SAYED MUHAMMED MUHAMMED KASIM,KARIMPUVLLA vs ITO, THIRUVANANTHAPURAM
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI VIDYA SAMITI,PATHANAMTHITTA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI, KOCHI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LIMITED NO.679,ALAPPUZHA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, ALAPPUZHA, ALAPPUZHA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AARKEY BUILDERS AND DEVELOPERS,ALUVA, ERNAKULAM vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
