ITAT Cochin Bench
5,691 judgments
THE NAGALASSERY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO , PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE NAGALASSERY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO , PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
NAGALASSERY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO , PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE ITO, TRIVANDRUM vs MUDAVANMUKAL SERVICE CO-P BANK LTD, TRIVANDRUM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
M/S NEYYANTINKARA CO-OP URBAN BANK LTD,TRIVANDRUM vs THE ACIT , CIRCLE 2(1), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KANNUR DISTRICT EX SERVICEMAN MULTIPURPOSE CO-OP SOCIETY,KANNUR vs THE ITO WARD 1 & TPS, KANNUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
NEDUPANA PANCHAYAT RESIDENCE WELFARE CO-OP SOCIETY LTD ,KOLLAM vs THE ITO WARD 5 ( NOW WARD 2), KOLLAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
THRIUVANNATHAPURAM JILLA DEPOSIT COLLECTION AGENTS CO-OP SOCIETY,TRIVANDRUM vs THE ITO WARD 2(1), TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KOTTARAKARA TALUK GOVERNMENT SERVANT CO-OP SOCIETY LTD,KOLLAM vs THE ITO WARD 2 , KOLLAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE PUNUKKANNOOR SERVICE COOPERATIVE BANK LIMITED NO2722,PERUMPUZHA vs ASSESSING OFFICER,WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
MUTHOOT BANKERS,MANANTHAVADY vs INCOME TAX OFFICER, WARD-1(4), MANANTHAVADY
Shri Inturi Rama Rao (Accountant Member)
ELAMKULAM RURAL CO-OPERATIVE SOCIETY LIMITED,MALAPPURAM vs ITO, WARD-1, TIRUR
Shri Inturi Rama Rao (Accountant Member)
THE VELINALLOOR SERVICE CO OPERATIVE BANK LTD NO 2873,KOLLAM vs ASSESSING OFFICER, WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member)
THE KANNADIPARAMBA SERVICE CO-OPERATIVE BANK LIMITED,KANNADIPARAMBA vs THE INCOME TAX OFFICER, KANNOTHUMCHAL
Shri Inturi Rama Rao (Accountant Member)