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ITAT Cochin Bench

5,691 judgments

SMT.N SALEENA.,CALICUT vs THE INCME TAXOFFICER,WARD 2(2), KOZHICODE

ITA 713/COCH/2023[2015-16]Status: Disposed6/11/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KARASSERY SERVICE CO-OP BANK LTD,KOZHIKODE vs THE ITO WARD 2(3), KOZHIKODE

ITA 427/COCH/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KARASSERY SERVICE CO-OP BANK LTD ,KOZHIKODE vs THE ITO WARD 2(3), KOZHIKODE

ITA 426/COCH/2023[2015-16]Status: Disposed6/11/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE CHORODE SERVICE CO-OP BANK LTD LL139,CHORODE vs ITO, WARD-2(2), KOZHIKODE

ITA 123/COCH/2024[AY 2020-2021]Status: Disposed5/11/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE CHORODE SERVICE CO-OPERATIVE BANK LTD, LL139,CHORODE vs ITO, WARD-2(2), KOZHIKODE

ITA 122/COCH/2024[2018-2019]Status: Disposed5/11/2024AY 2018-2019

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MANALEL AGENCIES,THIRUVALLA vs ADDL.COMMISSIONER OF INCOME TAX, THIRUVALLA

ITA 104/COCH/2024[2014-15]Status: Disposed5/11/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S ABILITY TRADING COMPANY,KASARAGOD vs ITO WARD-1&TPS, KASARAGOD

ITA 873/COCH/2023[2017-18]Status: Disposed5/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VAIPUR SERVICE CO-OPERATIVE BANK LTD,VAIPUR vs ITO, WARD-4, THIRUVALLA

ITA 834/COCH/2023[2017-2018]Status: Disposed5/11/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MAHESH PADIKAPARAMBU GOVINDAN ,KOTTAYAM vs THE INCOME TAX OFFICER, KOTTAYAM

ITA 822/COCH/2023[2017-18]Status: Disposed5/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

METALEX AGENCIES,ERNAKULAM vs ITO, CIRCLE-II, ERNAKULAM

ITA 817/COCH/2023[2021-2022]Status: Disposed5/11/2024AY 2021-2022

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

JIJO GEORGE ,ERNAKULAM, KERALA vs DCIT CENTRAL CIRCLE (2), KOCHI, ERNAKULAM, KERALA

ITA 807/COCH/2023[2017-2018]Status: Disposed5/11/2024AY 2017-2018

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

JIJO GEORGE ,ERNAKULAM, KERALA vs DCIT, ERNAKULAM, KERALA

ITA 806/COCH/2023[2014-2015]Status: Disposed5/11/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

JIJO GEORGE ,ERNAKULAM, KERALA vs DCIT, ERNAKULAM, KERALA

ITA 805/COCH/2023[2013-2014]Status: Disposed5/11/2024AY 2013-2014

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

JIJO GEORGE ,ERNAKULAM, KERALA vs DCIT, ERNAKULAM, KERALA

ITA 804/COCH/2023[2012-2013]Status: Disposed5/11/2024AY 2012-2013

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S.OLAVANNA SERVICE CO-OPERATIVE BANK LTD.,CALICUT vs THE INCOME TAX OFFICER,WARD 2(3), KOZHICODE

ITA 771/COCH/2023[AY 2022-23]Status: Disposed5/11/2024

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CHRISTURAJA SUVISHESHA PRAGOSHANA SANGAM TRUST,PUTHENCRUZ vs CIT-EXEMPTIONS, KOCHI

ITA 662/COCH/2023[2022-23]Status: Disposed5/11/2024AY 2022-23

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE NAGALASSERY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO, PALAKKAD

ITA 651/COCH/2023[2021-22]Status: Disposed5/11/2024AY 2021-22

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE NAGALASSERY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO, PALAKKAD

ITA 650/COCH/2023[2020-21]Status: Disposed5/11/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE NAGALASSERY SERVICE CO-OP BANK,PALAKKAD vs THE ITO, PALAKKAD

ITA 649/COCH/2023[2017-18]Status: Disposed5/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE NAGALASSERY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO , PALAKKAD

ITA 648/COCH/2023[2016-17]Status: Disposed5/11/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)