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ITAT Cochin Bench

5,691 judgments

KANNUR TOWN SERVICE CO-OP BANK,KANNUR vs ITO WARD 1, KANNUR

ITA 126/COCH/2023[2014-15]Status: Disposed7/11/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT

ITA 266/COCH/2021[2011-2012]Status: Disposed7/11/2024AY 2011-2012

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

REENA ENGINEERS AND CONTRACTORS PRIVATE LTD,PANAJI vs ACIT, CENTRAL CIRCLE-1, CALICUT

ITA 265/COCH/2021[2010-2011]Status: Disposed7/11/2024AY 2010-2011

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE ITO, GURUVAYOOUR vs SHRI.PANAKKAL KUMARAN JAYAPRAKASHAN, THRISSUR

ITA 412/COCH/2020[2016-17]Status: Disposed7/11/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE ITO, GURUVAYOOR vs SHRI.PANAKKAL KUMARAN JAYAPRAKASHAN, GURUVAYOOUR

ITA 411/COCH/2020[2015-16]Status: Disposed7/11/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE ITO, GURUVAYOOUR vs SHRI.PANAKKAL KUMARAN JAYAPRAKASHAN, VALAPPAD

ITA 410/COCH/2020[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE ITO, THRISSUR vs SRI.PANAKKAL KUMARAN JAYAPRAKASHAN, THRISSUR

ITA 409/COCH/2020[2012-13]Status: Disposed7/11/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.KERALA STATE CIVIL SUPPLIES CORPN LTD,COCHIN vs THE ACIT, COCHIN

ITA 95/COCH/2017[2010-11]Status: Disposed7/11/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE ITO,, TRIVANDRUM vs SHRI.XAVI MANO MATHEWS, TRIVANDRUM

ITA 26/COCH/2017[2008-09]Status: Disposed7/11/2024AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.IBS SOFTWARE SERVICES P. LTD,TRIVANDRUM vs THE ACIT, TRIVANDRUM

ITA 380/COCH/2016[2008-09]Status: Disposed7/11/2024AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

GEORGE JOSE VATTAKKATTUCHERY,KAKKANAD vs ITO NON CORPORATE WARD 1 (1), ERNAKULAM

ITA 93/COCH/2024[2014-2015]Status: Disposed6/11/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

CHAVAKKAD P C A R D BANK LTD,GURUVAYOOR vs ITO, WARD-1 & TPS, GURUVAYOOR

ITA 28/COCH/2024[2017-2018]Status: Disposed6/11/2024AY 2017-2018

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MAZHUVANNOOR SERVICE CO-OPERATIVE BANK LTD NO. E21,MAZHUVANNOOR vs ITO, NON CORPORATE WARD-1(1), ERNAKULAM

ITA 113/COCH/2024[2020-2021]Status: Disposed6/11/2024AY 2020-2021

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ANANTHAPURI HOSPITALS PVT LTD,THIRUVANANTHAPUIRAM vs ACIT,CIRCLE-1, THIRUVANANTHAPURAM

ITA 867/COCH/2023[2012-13]Status: Disposed6/11/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KALLULLATHIL THAZHATHEVEETIL NASIR,MANANTHAVADY vs ITO, WARD-2, KALPETTA

ITA 821/COCH/2023[2015-2016]Status: Disposed6/11/2024AY 2015-2016

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KALLULLATHIL THAZHATHEVEETIL NASIR,MANATHAVADY vs ITO,WARD-2, KALPETTA

ITA 820/COCH/2023[2014-2015]Status: Disposed6/11/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

HAREENDRAN NAIR JANARDHANAN NAIR,TRIVANDRUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THIRUVANANTHAPURAM, THIRUVANANTHAPURAM

ITA 810/COCH/2023[2020-21]Status: Disposed6/11/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

HAREENDRAN NAIR JANARDHANAN NAIR ,TRIVANDRUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THIRUVANANTHAPURAM , TRIVANDRUM

ITA 809/COCH/2023[2019-20]Status: Disposed6/11/2024AY 2019-20

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

HAREENDRAN NAIR JANARDHANAN NAIR ,TRIVANDRUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THIRUVANATHAPURAM , THIRUVANATHAPURAM

ITA 808/COCH/2023[2018-19]Status: Disposed6/11/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

RAJAN JEWELLERY,THIRUVALLA vs INCOME TAX OFFICER,WARD-3, THIRUVALLA

ITA 717/COCH/2023[2017-18]Status: Disposed6/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)