ITAT Cochin Bench

5,691 judgments

M/S KERALA STATE CIVIL SUPPLIES CORPORATION LTD,PALAKKAD vs ITO, PALAKKAD

ITA 82/COCH/2023[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S KERALA STATE CIVIL SUPPLIES CORPORATION LTD,PALAKKAD vs ITO, PALAKKAD

ITA 81/COCH/2023[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S. PUNALUR SERVICE CO-OPERATIVE BANK LTD.,KOLLAM vs INCOME TAX OFFICER, WARD 2, KOLLAM

ITA 785/COCH/2023[AY 2018-19]Status: Disposed7/11/2024

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.PUNALUR SERVICE CO-OPERATIVE BANK LTD.,KOLLAM vs INCOME TAX OFFICER, WARD 2 , KOLLAM

ITA 784/COCH/2023[AY 2015-16]Status: Disposed7/11/2024

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S VORKADY SERVICE CO-OPERATIVE BANK LTD,KASARAGOD vs ITO, WARD-1&TPS, KASARAGOD

ITA 711/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE KATTAPPANA SERVICE CO-OPERATIVE BANK LTD. ,IDUKKI vs THE INCOME TAX OFFICER, WARD-1, THODUPUZHA

ITA 705/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE TEEKOY SERVICE CO-OPERATIVE BANK LTD.,KOTTAYAM vs INCOME TAX OFFICER, KOTTAYAM

ITA 703/COCH/2023[2018-19]Status: Disposed7/11/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

JANARDHANAN NAIR NARAYANAN,TRIVANDRUM vs THE ACIT , DCIT CIRCLE , INTL TAXATION, TRIVANDRUM

ITA 591/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KARALAM SERVICE CO-OPERATIVEBANK LIMITED,THRISSUR vs INCOME TAX OFFICER, WARD 2(2), THRISSUR, THRISSUR

ITA 580/COCH/2023[2010-11]Status: Disposed7/11/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

RAMAPURAM NORTH AISWARYA PRADAYINI SCB LTD ,ALAPPUZHA vs THE ITO WARD 3, ALAPPUZHA

ITA 556/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE VATTANATHRA SERVICE CO-OP SOCIETY LTD,THRISSUR vs THE ITO WARD 2(1), THRISSUR

ITA 540/COCH/2023[2009-10]Status: Disposed7/11/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE VATTANATHRA SERVICE CO-OP SOCIETY LTD,THRISSUR vs THE ITO WARD 2(1), THRISSUR

ITA 539/COCH/2023[2010-11]Status: Disposed7/11/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

BAYSHORE PROPERTIES PRIVATE LIMITED,ERNAKULAM vs INCOME TAX OFFICER, CORPORATE WARD I(I), KOCHI

ITA 493/COCH/2023[2008-09]Status: Disposed7/11/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THE THRIKKOVIL VATTOM PANCHAYATH SERVICE CO-OP BANK LTD,KOLLAM vs ITO, KOLLAM

ITA 476/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE TEA TRADE ASSOCIATION OF COCHIN,KOCHI vs THE DCIT EXEMPTION , KOCHI

ITA 453/COCH/2023[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

ABDUL JABBAR VAKKULATHIL,THRISSUR vs THE ITO , THRISSUR

ITA 439/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

P.K YOOSUF ,THRISSUR vs THE JCIT RANGE 2 , THRISSUR

ITA 429/COCH/2023[2017-18]Status: Disposed7/11/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

VILAVATTAM SERVICE CO-OP BANK LTD NO 337,THRISSUR vs ITO WARD 2(3), THRISSUR

ITA 337/COCH/2023[2013-14]Status: Disposed7/11/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Judicial Member)

VILAVATTAM SERVICE CO-OP BANK LTD NO 337,THRISSUR vs ITO WARD 2(3), THRISSUR

ITA 336/COCH/2023[2009-10]Status: Disposed7/11/2024AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Judicial Member)

M/S POYILOOR SERVICE CO-OP BANK LTD,KANNUR vs ITO WARD 2 , KANNUR

ITA 151/COCH/2023[2014-15]Status: Disposed7/11/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Judicial Member)